High Courts07 Jul 2008
Bipin Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0113
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 35 of 65
High Courts07 Jul 2008Dismissed
Banshi Mahto and Others Vs State of Bihar
Jharkhand High Court · (2008) 3 JCR 484
Penal Code, 1860 (IPC) — Section 149, 302, 304, 323
High Courts07 Jul 2008
Durga Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2008) 118 FLR 932 : (2008) 3 JCR 629
Constitution of India, 1950 — Article 14
High Courts03 Jul 2008
Sri Ramakant Kushwaha Vs Smt. Anamika Bharati
Jharkhand High Court · (2008) 3 JCR 599
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Jul 2008Dismissed
Haranganj Grih Nirman Sahyog Samiti Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 595
Chotanagpur Tenancy Act, 1908 — Section 84
High Courts03 Jul 2008Dismissed
Jaga Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 517
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(1), 16(3)
High Courts03 Jul 2008Dismissed
Divisional Manager, Life Insurance Corporation of India and Another Vs Most. Mohini
Jharkhand High Court · (2008) 3 JCR 631
High Courts03 Jul 2008Dismissed
Devanand Munda and Others Vs The Commissioner, North Chhotanagpur Division and Others
Jharkhand High Court · (2008) 3 JCR 750
Constitution of India, 1950 — Article 226
High Courts03 Jul 2008
B.O.C. India Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 477
High Courts03 Jul 2008
Pradeep Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 462
High Courts03 Jul 2008Dismissed
State of Bihar Vs Ghasi Ram Mahto and Others
Jharkhand High Court · (2008) 3 JCR 466
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 41, 42
High Courts03 Jul 2008Allowed
The Management of Steel Authority of India Ltd. Vs Presiding Officer, Labour Court, Bokaro Steel City and Another
Jharkhand High Court · (2009) 123 FLR 937 : (2008) 4 JCR 60
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts03 Jul 2008Dismissed
Sulochana Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 557
Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 29, 30, 31, 82, 83
High Courts03 Jul 2008Allowed
Janardan Prasad Saha and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 142
High Courts03 Jul 2008Allowed
Babulal Mahto and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 580
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts03 Jul 2008
Randhir Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 636
Societies Registration Act, 1860 — Section 12(B)
High Courts03 Jul 2008
Rishi Cement Company Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 3 JCR 479
Electricity Act, 2003 — Section 126, 127, 135
High Courts02 Jul 2008Allowed
Rana Anil Kumar Verma, Smt. Jyoti Verma, Sangita Sinha and Priti Sinha Vs The State of Jharkhand and Tarun Kumar
Jharkhand High Court · (2008) 56 BLJR 2732 : (2008) CriLJ 4558 : (2008) 3 JCR 596
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120B, 418, 465, 504
High Courts02 Jul 2008
Villagers of Barki Punu Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 4 JCR 768
High Courts02 Jul 2008Allowed
Rajendra Singh Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2008) 4 JCR 136