COURT ARCHIVE

Jharkhand High Court judgments, 2008

1,281 judgments · page 37 of 65

High Courts26 Jun 2008Allowed

Gulf Oil Corporation Limited and Others Vs The State of Jharkhand and S.N. Ghosh

Jharkhand High Court · (2008) 56 BLJR 2456 : (2008) 3 JCR 424

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 405, 406, 409, 415

High Courts25 Jun 2008

Dharmendra Kumar Singh and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 33

High Courts25 Jun 2008Dismissed

Fekan Singh and Others Vs The State of Jharkhand

Jharkhand High Court · (2008) 06 JH CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324

High Courts25 Jun 2008Dismissed

Chhedan Mandal Vs The State of Jharkhand and Another

Jharkhand High Court · (2008) 06 JH CK 0034

High Courts25 Jun 2008

Jacob Samuel Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 161

High Courts25 Jun 2008Dismissed

Bhagirath Prasad Vs State of Jharkhand

Jharkhand High Court · (2008) 3 JCR 405

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471

High Courts25 Jun 2008

Yudhisthir Mahato and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 693

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9

High Courts24 Jun 2008Dismissed

Teharat Hussain Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 2 DMC 673 : (2008) 3 JCR 707

Dowry Prohibition Act, 1961 — Section 3, 6

High Courts24 Jun 2008

Dr. Nirmal Kumar Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 118 FLR 505 : (2008) 3 JCR 364

High Courts24 Jun 2008

Ramdeo Mahto Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 3 JCR 363

High Courts24 Jun 2008Allowed

Basudeo Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 156

High Courts24 Jun 2008Allowed

Himanshu Bhushan Paul Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 3 JCR 602

Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Penal Code, 1860 (IPC) — Section 426, 500, 504

High Courts24 Jun 2008

D.N. Motors Vs State Bank of India and Others

Jharkhand High Court · (2008) 56 BLJR 2482 : (2008) 3 JCR 686

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 17Transfer of Property Act, 1882 — Section 69, 69A

High Courts24 Jun 2008Allowed

Arun Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 56 BLJR 2757 : (2008) 3 JCR 637

Bihar Reorganisation Act, 2000 — Section 72Constitution of India, 1950 — Article 311(2)

High Courts24 Jun 2008Dismissed

Vijay Kumar Sinha Vs The State of Jharkhand and Sri A.B. Singh, the then Divisional Forest Officer, State Trading Division

Jharkhand High Court · (2008) 56 BLJR 2496 : (2008) 3 JCR 391

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 239Penal Code, 1860 (IPC) — Section 120B, 406, 409, 467, 468

High Courts24 Jun 2008

Laxman Balmuchu Vs State of Jharkhand and Others

Jharkhand High Court · (2008) 4 JCR 152

High Courts23 Jun 2008Dismissed

Dr. P.K. Sinha @ Prem Kumar Vs The State of Jharkhand and Har Kumar Mhato

Jharkhand High Court · (2008) 06 JH CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A, 308, 338

High Courts23 Jun 2008Dismissed

Madan Kumar and Raj Kumar Sahu Vs State of Jharkhand

Jharkhand High Court · (2008) 56 BLJR 2477 : (2008) 4 JCR 173

High Courts23 Jun 2008Dismissed

Bhupesh Kumar Sah Vs Sidhu Kanhu Murmu University and Others

Jharkhand High Court · (2008) 3 JCR 628

High Courts23 Jun 2008

Kamla Devi and Another Vs J.S.E.B. and Others

Jharkhand High Court · (2008) 4 JCR 32