High Courts23 Jun 2008Dismissed
Jharkhand General Mazdoor Union/Coal Mines Worker Union Vs Bharat Cooking Coal Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 419
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 38 of 65
High Courts23 Jun 2008Allowed
Mahendra Prasad Sao Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 407
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147, 482
High Courts23 Jun 2008Dismissed
Sanika Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 560
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 201
High Courts20 Jun 2008
Sabina Yasmin Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 561
High Courts20 Jun 2008Allowed
Zeenat Parveen Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2137 : (2008) 3 JCR 412
Limitation Act, 1963 — Section 6
High Courts20 Jun 2008Dismissed
Kalpana Devi and Sanjay Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) CriLJ 4667 : (2008) 3 JCR 422
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts20 Jun 2008
Dr. Shailendra Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 427
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts20 Jun 2008Allowed
Sudhir Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2142 : (2008) 3 JCR 410
High Courts20 Jun 2008
Suresh Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 418
High Courts19 Jun 2008Allowed
Kamrun Nisa and Others Vs Ram Chandra Mistry and Others
Jharkhand High Court · (2009) 1 JCR 55
High Courts19 Jun 2008
Nand Kishore Jaiswal Vs Suchita Jaiswal
Jharkhand High Court · (2008) 3 JCR 569
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Jun 2008Allowed
Pashupati Narayan Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 562
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts18 Jun 2008
Shyam Sundar Mishra and Another Vs The Director, Ministry of Coal, Government of India and Others
Jharkhand High Court · (2008) 3 JCR 421
High Courts18 Jun 2008Dismissed
Geetanjali Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 414
High Courts18 Jun 2008
Mosabani Bazar Samiti (Sabji Mandi) Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 416
High Courts17 Jun 2008Dismissed
Rathendra Bishnu Nanhen and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 417
Constitution of India, 1950 — Article 16(4A)
High Courts17 Jun 2008Dismissed
Shyam Sunder Prasad Bharuka Vs The State of Jharkhand
Jharkhand High Court · (2008) 56 BLJR 2187
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 409, 467, 468
High Courts17 Jun 2008Allowed
Dineshwar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2493 : (2008) 3 JCR 639
Bihar Land Reforms Act, 1950 — Section 4Chotanagpur Tenancy Act, 1908 — Section 22
High Courts17 Jun 2008Allowed
Mohan Kumar Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2144 : (2008) 4 JCR 147
Constitution of India, 1950 — Article 14