High Courts11 Jun 2008Allowed
Momina Khatun Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 118 FLR 503 : (2008) 3 JCR 305
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 40 of 65
High Courts10 Jun 2008
Indra Narayan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 652
High Courts10 Jun 2008Allowed
Dayanand Bhadani Vs Prabhat Kumari Bhadani and Others
Jharkhand High Court · (2008) 3 JCR 258
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts10 Jun 2008
Bibi Jamila and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 293
Constitution of India, 1950 — Article 19, 300A, 31Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 10, 11, 12, 13, 14
High Courts10 Jun 2008Allowed
Manshu Mahto @ Nepal Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 400
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts10 Jun 2008Dismissed
Md. Mustafa Quraishi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 284
Constitution of India, 1950 — Article 14, 19, 226, 48, 48A
High Courts10 Jun 2008Allowed
Bharat Rubber Regenerating Co. Ltd. Vs The Regional Provident Fund Commissioner and Another
Jharkhand High Court · (2008) 56 BLJR 2749 : (2008) 4 JCR 70
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 15(2), 17, 17(5)Penal Code, 1860 (IPC) — Section 193, 196, 228Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1), 4
High Courts10 Jun 2008Allowed
Jivraj Birthuar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 299
Constitution of India, 1950 — Article 226, 311
High Courts10 Jun 2008Dismissed
Ranchi Nagar Nigam Pensioners Samaj Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 301
High Courts09 Jun 2008Dismissed
Krishna Kumar Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 58
Constitution of India, 1950 — Article 14, 16
High Courts09 Jun 2008
Hari Narayan Mishra Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 304
High Courts09 Jun 2008Dismissed
Kundan Herenj Vs Ranchi Municipal Corporation
Jharkhand High Court · (2008) 3 JCR 307
Constitution of India, 1950 — Article 14
High Courts30 May 2008
Mahendra Kumar Agarwalla Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 359
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts16 May 2008
Md. Mokhtar Hussain Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 361
High Courts16 May 2008Dismissed
Shib Prasad Mahato and Another and Rabindra Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) CriLJ 3347 : (2008) 3 JCR 237
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 326
High Courts15 May 2008
Thakur Prasad Sao Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 23
Constitution of India, 1950 — Article 14, 21, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30Partnership Act, 1932 — Section 42
High Courts15 May 2008
Mustafa Mian and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 44
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 144, 148, 302, 304, 307
High Courts15 May 2008
Swaraj Thackeray Vs State of Jharkhand and Others
Jharkhand High Court · (2008) CriLJ 3780 : (2008) 3 JCR 66
Criminal Procedure Code, 1973 (CrPC) — Section 196, 202, 482Penal Code, 1860 (IPC) — Section 108A, 120B, 153A, 153B, 155
High Courts15 May 2008Dismissed
Kapildeo Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 55
High Courts15 May 2008
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 3 JCR 60
Electricity Act, 2003 — Section 153