High Courts05 May 2008
Tupla Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 118 FLR 565 : (2008) 3 JCR 566
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 42 of 65
High Courts05 May 2008
Madhu Sudan Prasad Singh Vs Tata Steel Limited
Jharkhand High Court · (2008) 4 JCR 294
Industrial Disputes Act, 1947 — Section 17B
High Courts05 May 2008Allowed
Ratia Uraon and Another Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 184
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 May 2008
Shiv Shankar Vs Vinoba Bhave University and Others
Jharkhand High Court · (2008) 3 JCR 193
High Courts04 May 2008
Tupla Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2008) 118 FLR 565
High Courts02 May 2008
South Eastern Railway Station Porters Union, B.S.C. Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 189
High Courts02 May 2008Dismissed
Vishal Briquetting Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 565
High Courts02 May 2008Dismissed
Baba Glass Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 564
High Courts02 May 2008
Radhakant Goswami Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 568
High Courts02 May 2008
N.B. Hi-Tech Industries Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2009 Jhar 31 : (2008) 3 JCR 316
Electricity Act, 2003 — Section 126, 135
High Courts02 May 2008Allowed
Lalita Devi Vs BCCL Dhanbad and Others
Jharkhand High Court · (2008) 118 FLR 563 : (2008) 4 JCR 159 : (2008) 3 LLJ 621
High Courts01 May 2008
Om Prakash Chhawnika Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 195
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 323, 341, 386, 392
High Courts01 May 2008
Khagendra Nath Maity @ Khagan Maity and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 194
Minimum Wages Act, 1948 — Section 12Penal Code, 1860 (IPC) — Section 304
High Courts01 May 2008Allowed
Thakur Chandrabhushan Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 572
High Courts30 Apr 2008
Bhola Jha Vs State of Bihar and Others
Jharkhand High Court · (2008) 3 JCR 608
High Courts30 Apr 2008Allowed
Toppers Construction (P) Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 573
High Courts30 Apr 2008Allowed
Junul Surin @ Junul Munda and Another Vs Silas Munda and Others
Jharkhand High Court · AIR 2008 Jhar 82 : (2008) 3 JCR 171
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 74
High Courts30 Apr 2008
Baldeo Prasad Jaiswal and Others Vs Bharat Refractories Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 346
High Courts30 Apr 2008
Sanjeev Kumar Sahay and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 267
Constitution of India, 1950 — Article 309
High Courts30 Apr 2008
Smt. Sila Raha Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 3 JCR 575
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9