High Courts30 Apr 2008Allowed
Ranchi Medical Research and Development Foundation Ltd. and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 242
Customs Act, 1962 — Section 111Customs Tariff Act, 1975 — Section 3
COURT ARCHIVE
Jharkhand High Court judgments, 2008
1,281 judgments · page 43 of 65
High Courts29 Apr 2008
Ram Sagar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 348
High Courts29 Apr 2008Dismissed
Mahendra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 449
Chotanagpur Tenancy Act, 1908 — Section 46(4A)
High Courts29 Apr 2008
Sabita Banerjee Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 351
High Courts28 Apr 2008
Rajneesh Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 335
High Courts28 Apr 2008Dismissed
Manju Rani Patra Vs Ranchi University and Others
Jharkhand High Court · (2008) 3 JCR 337
High Courts25 Apr 2008
Binita Anand Vs Sidhu Kanhu Murmu University and Others
Jharkhand High Court · (2008) 3 JCR 340
High Courts24 Apr 2008Dismissed
Bala Krishna and Company Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2008) 118 FLR 304 : (2008) 2 JCR 712
Payment of Wages Act, 1936 — Section 15
High Courts23 Apr 2008Dismissed
Alok Goyal Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 196
Administrative Tribunals Act, 1985 — Section 20
High Courts23 Apr 2008
Krishna Chandra Sircar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 343
High Courts23 Apr 2008
Dr. Ram Krishna Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 36
High Courts22 Apr 2008Allowed
Smt. Kalpana Bharati Vs Shiv Narayan Singh
Jharkhand High Court · (2008) 2 JCR 745
High Courts22 Apr 2008Dismissed
State of Bihar (Now Jharkhand) Vs Rama Kant Singh
Jharkhand High Court · (2008) CriLJ 3344 : (2008) 3 JCR 64
Arms Act, 1959 — Section 28Penal Code, 1860 (IPC) — Section 307
High Courts22 Apr 2008Allowed
Dhankisto Mandal Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 135
Hindu Succession Act, 1956 — Section 15, 16, 29
High Courts22 Apr 2008
Maghi Oraon and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 146
High Courts22 Apr 2008Allowed
Nirmal Tiwari and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 143
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Apr 2008Dismissed
Krishna Nath Oraon and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 719
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts21 Apr 2008
Bal Sakha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 721
High Courts21 Apr 2008Dismissed
Puran Manjhi and Sarju Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 739
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 449
High Courts21 Apr 2008Dismissed
Ram Charitra Choudhary Vs Madhu Koda and Others
Jharkhand High Court · (2008) 2 JCR 741
Constitution of India, 1950 — Article 166