High Courts02 Aug 2007Dismissed
Manish Kumar Jayaswal Vs State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 532
Constitution of India, 1950 — Article 139A, 228, 295, 372
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 16 of 40
High Courts02 Aug 2007
Raghunath Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 374
High Courts01 Aug 2007
Subhash Chandra Mishra Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2008) 1 JCR 361
High Courts01 Aug 2007Allowed
Hindu Pahan and Dolka Pahan Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2007) 08 JH CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Aug 2007Allowed
Nirodhi Prakash Ganguly, Arya Prakash Ganguly, Nilay Prakash Ganguly and Mrs. Rita Chaterjee Vs The State of Bihar (now Jharkhand), The Commissioner, South Chhotanagpur Division, The Deputy Commissioner, Ranchi-cum-Competent Authority U.L.C. Act and Ram Lakhan Singh Yadav College
Jharkhand High Court · (2008) 56 BLJR 152 : (2007) 4 JCR 235
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 11, 5
High Courts01 Aug 2007Allowed
Rambilash Bharti Vs The Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 1 JCR 597
High Courts31 Jul 2007Dismissed
Uma Shankar Prasad Vs Hazaribagh Mines Board, Chairman, Hazaribagh Mines Board, Additional Collector-cum-Secretary, Mines Board and The State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 475
Hazaribagh Mines Board Act, 1936 — Section 11
High Courts31 Jul 2007Allowed
National Insurance Company Ltd. Vs Payal Choudhary and Others
Jharkhand High Court · (2008) 56 BLJR 444 : (2009) 1 JCR 488
High Courts31 Jul 2007Dismissed
Raj Refractories (P) Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 136
COMPANIES ACT, 1956 — Section 3Mines and Minerals (Development and Regulation) Act, 1957 — Section 5
High Courts31 Jul 2007Allowed
The State of Jharkhand Vs Pranay Kumar Srivastawa, Gopal Jha and Rajbali Pal
Jharkhand High Court · (2009) 1 JCR 664
Industrial Disputes Act, 1947 — Section 25F
High Courts31 Jul 2007Dismissed
The Ranchi Khunti Central Co-operative Bank Ltd. and Others Vs Ashok Chandra Deogaria and Another
Jharkhand High Court · (2007) 4 JCR 142
Constitution of India, 1950 — Article 14, 21, 311
High Courts30 Jul 2007
Binda Devi Vs United Insurance Company Ltd. and Others
Jharkhand High Court · (2007) 07 JH CK 0009
High Courts30 Jul 2007Allowed
Manglu Prasad Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 301
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts27 Jul 2007Dismissed
Mahabir Udyog Vs Steel Authority of India Ltd. and Another
Jharkhand High Court · (2011) 1 JCR 498
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 379, 411
High Courts27 Jul 2007Dismissed
Hrishikesh Sinha Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2009) 1 JCR 472
High Courts27 Jul 2007Dismissed
State of Bihar Vs Rameshwar Lal Agarwal and Another
Jharkhand High Court · (2007) 4 JCR 485
Land Acquisition Act, 1894 — Section 18, 23, 24, 28, 34
High Courts27 Jul 2007Dismissed
Mihir Chandra Pandey Vs Chandi Charan Pandey and Others
Jharkhand High Court · AIR 2008 Jhar 26 : (2007) 4 JCR 248
High Courts27 Jul 2007Allowed
Food Corporation of India and Another Vs Bhagwan Das Sao and Another
Jharkhand High Court · (2007) 4 JCR 325
Contract Act, 1872 — Section 72
High Courts27 Jul 2007Dismissed
Mohata Concerns Limited Vs The Deputy Commissioner and Others Secretary, Agriculture Produce Market Committee and Another Vs Mohata Concern Limited and Others
Jharkhand High Court · (2008) 4 JCR 725
Land Acquisition Act, 1894 — Section 11, 12, 18, 23, 4
High Courts26 Jul 2007
Lakhan Kachhap and Another Vs The Divisional Manager, National Insurance Co. Ltd. and Another
Jharkhand High Court · (2008) 1 AndhWR 475 : (2008) 1 JCR 75
Motor Vehicles Act, 1988 — Section 166