High Courts08 Aug 2007Dismissed
Gayatri Devi and Others Vs Sukhdeo Prasad Jaiswal and Others
Jharkhand High Court · (2008) 2 AndhWR 40 : (2007) 4 JCR 135
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 15 of 40
High Courts08 Aug 2007
Aashirbad Construction Private Ltd. Vs Jamshedpur Notified Area Committee and Others
Jharkhand High Court · (2007) 4 JCR 124
Bihar and Orissa Municipal Act, 1922 — Section 193, 359
High Courts08 Aug 2007Dismissed
Baidyanath Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 2929 : (2007) 3 JCR 676
Constitution of India, 1950 — Article 226
High Courts08 Aug 2007Dismissed
State of Jharkhand and Another Vs Navin Kumar Sinhga and Another
Jharkhand High Court · AIR 2008 Jhar 19 : (2007) 3 JCR 668
Constitution of India, 1950 — Article 19Evidence Act, 1872 — Section 123, 162Right to Information Act, 2005 — Section 11, 2, 3, 4, 5
High Courts08 Aug 2007Allowed
Kamta Pandey Vs B.C.C.L. and Others
Jharkhand High Court · (2007) 3 JCR 681 : (2009) 1 SLR 532
High Courts07 Aug 2007Dismissed
Bhola Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 151
High Courts07 Aug 2007
Smt. Sonmat Devi and Others and Smt. Manju Devi and Another Vs Ajay Kumar Sinha and Others
Jharkhand High Court · (2008) 1 AndhWR 45 : (2008) ACJ 2265 : (2007) 4 JCR 56
High Courts06 Aug 2007Dismissed
Ram Rekha Sao and Another Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 1 JCR 474
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3(2), 7
High Courts06 Aug 2007
Surendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 264
High Courts06 Aug 2007Dismissed
Gauri Chakraborty Vs Tata Iron and Steel Co. Ltd. and Others
Jharkhand High Court · (2008) 1 LLJ 920 : (2008) 116 FLR 127 : (2007) 4 JCR 495
Income Tax Act, 1961 — Section 10Payment of Gratuity Act, 1972 — Section 4
High Courts06 Aug 2007Dismissed
Jakir Hussain and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2007) 4 JCR 120
Constitution of India, 1950 — Article 243, 243A, 243M, 243N
High Courts03 Aug 2007Dismissed
Ratan Kumar Gupta, Birendra Kumar Singh and Others, Bharat V. Patel and Shivam Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 08 JH CK 0085
Constitution of India, 1950 — Article 14
High Courts03 Aug 2007
Murlidhar Sahu and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 504
Constitution of India, 1950 — Article 14
High Courts03 Aug 2007
Vaishali Enterprises and Another Vs Punjab National Bank
Jharkhand High Court · (2008) 1 BC 527 : (2008) 4 JCR 706
Civil Procedure Code, 1908 (CPC) — Section 34COMPANIES ACT, 1956 — Section 291
High Courts03 Aug 2007Allowed
West Singhbhum Truck Owners' Welfare Association Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 139
Motor Vehicles Act, 1988 — Section 113, 114, 115, 177, 190
High Courts03 Aug 2007Dismissed
Sachidanand Singh and Deepak Kumar @ Dipak Kumar Singh Vs The State of Jharkhand, Shri Rajkeshwar Singh, Shri Gopal Krishna Prasad and Shri Anil Kumar Sinha
Jharkhand High Court · (2007) 08 JH CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133
High Courts03 Aug 2007Allowed
West Singhbhum Truck Owners' Welfare Association Vs The Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 139
Motor Vehicles Act, 1988 — Section 113, 114, 115, 177, 190
High Courts03 Aug 2007Dismissed
Promod Kumar Bhagat Vs Gopal Ram Bhagat and Others
Jharkhand High Court · (2007) 4 JCR 275
Evidence Act, 1872 — Section 68, 74Succession Act, 1925 — Section 278, 63
High Courts03 Aug 2007Dismissed
Bank of India Vs Gobardhan Bhagat and Others
Jharkhand High Court · (2008) 1 BC 630 : (2008) 1 JCR 203
Negotiable Instruments Act, 1881 (NI) — Section 18Stamp Act, 1899 — Section 11, 12
High Courts02 Aug 2007
Om Prakash Singh and Mahendra Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 368