High Courts04 Jan 2007Dismissed
Bharat Nishad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 JCR 74
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 40 of 40
High Courts03 Jan 2007
Manoj Kumar Vs State of Jharkhand
Jharkhand High Court · (2007) 2 JCR 75
Penal Code, 1860 (IPC) — Section 406, 420