High Courts28 Aug 2007
Dr. D.S. Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 527
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 13 of 40
High Courts27 Aug 2007
Commissioner of Income Tax Vs Express Printing Works
Jharkhand High Court · (2008) 298 ITR 285 : (2008) 1 JCR 527
Income Tax Act, 1961 — Section 155, 256
High Courts27 Aug 2007Dismissed
Ram Awatar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 67
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 202, 216Penal Code, 1860 (IPC) — Section 323, 379, 447
High Courts27 Aug 2007Dismissed
The Divisional Manager, United India Insurance Company Limited Vs Md. Aslam Khan and Another
Jharkhand High Court · (2009) ACJ 958 : (2008) 56 BLJR 438 : (2008) 3 JCR 747
High Courts27 Aug 2007
Commissioner of Income Tax Vs Shri Mahabit Prasad Bajaj
Jharkhand High Court · (2008) 217 CTR 233 : (2008) 298 ITR 109 : (2008) 4 JCR 709
Income Tax Act, 1961 — Section 120B, 132, 139, 139(4), 139(5)Penal Code, 1860 (IPC) — Section 420
High Courts27 Aug 2007Allowed
Kamal Kant Singh @ K.K. Sinha and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 74
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 470
High Courts27 Aug 2007
Court On its Own Motion and Bhupendra Singh Anand and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 378
High Courts25 Aug 2007
Dr. Dudh Nath Pandey Vs The State of Jharkhand, The Secretary, Animal Husbandry and Fishery Department, Government of Jharkhand, The Joint Director (Director) (Poultry), Animal Husbandry Department and The Accountant General
Jharkhand High Court · (2007) 2 BLJR 2847 : (2007) 115 FLR 884 : (2009) 2 SLJ 105
Bihar Pension Rules, 1950 — Rule 27, 43, 47Bihar Service Code, 1952 — Rule 5Central Civil Services (Leave) Rules, 1972 — Rule 29(3)
High Courts24 Aug 2007Dismissed
Krishna Pandey and Another Vs Sheo Shankar Pandey and Others
Jharkhand High Court · (2008) 1 JCR 528
Constitution of India, 1950 — Article 227
High Courts24 Aug 2007Allowed
Sarva Deo Singh and Others Vs Ramchandra Singh and Another
Jharkhand High Court · (2008) 56 BLJR 404 : (2008) 1 JCR 535
High Courts24 Aug 2007Dismissed
Dhanbad Motor Co. and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 1 JCR 529
Constitution of India, 1950 — Article 14, 16
High Courts23 Aug 2007
Amit Raj Enterprises and Others Vs UCO Bank and Others
Jharkhand High Court · (2008) 56 BLJR 894 : (2007) 4 JCR 501
Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts23 Aug 2007
Ranjit Kumar Dokania Vs Ranchi University and Others
Jharkhand High Court · (2008) 56 BLJR 898 : (2008) 1 JCR 119
High Courts23 Aug 2007Dismissed
Oriental Insurance Company Ltd. Vs Mostt. Kaushalya Devi and Others
Jharkhand High Court · (2007) 4 JCR 648
High Courts22 Aug 2007
Commissioner of Income Tax Vs Secretary, Zila Parishad
Jharkhand High Court · (2008) 56 BLJR 442 : (2007) 4 JCR 639
Income Tax Act, 1961 — Section 206, 256(1)
High Courts21 Aug 2007Dismissed
Rameshwar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2007) 08 JH CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts21 Aug 2007
Shankar Kumar Vs State of Jharkhand, Commissioner-cum-Secretary, Department of Commercial Taxes, Government of Jharkhand, Deputy Commissioner, Department of Commercial Taxes and Deputy Commissioner
Jharkhand High Court · (2008) 1 JCR 107
High Courts21 Aug 2007Dismissed
Babulal Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2007) 08 JH CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Aug 2007Allowed
National Insurance Company Ltd. Vs Usha Veena Rani Minz and Another
Jharkhand High Court · (2008) 1 AndhWR 35 : (2007) 4 JCR 10
High Courts20 Aug 2007
Bhavesh Kant Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 649