High Courts17 Aug 2007Allowed
Pakur Jagran Manch Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 459
General Clauses Act, 1897 — Section 21
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 14 of 40
High Courts17 Aug 2007Dismissed
Deepak Prakash Vs The State of Jharkhand, Secretary of Mines and Geology and Deputy Secretary to the Government Department of Mines and Geology
Jharkhand High Court · (2008) 56 BLJR 169 : (2007) 4 JCR 265
Companies Act, 1966 — Section 10, 9Constitution of India, 1950 — Article 14, 15, 163, 166, 226
High Courts17 Aug 2007Dismissed
Court on its own Motion Vs K.K. Jha 'Kamal'
Jharkhand High Court · (2008) CrLJ 1140
High Courts17 Aug 2007Allowed
Adarsh Paper Board Co. Pvt. Ltd. and Others Vs Bank of India and Others
Jharkhand High Court · (2008) 2 BC 593 : (2008) 56 BLJR 461 : (2008) 1 JCR 236
State Financial Corporations Act, 1951 — Section 29, 30
High Courts17 Aug 2007
Jharkhand Hill Resources Development Society Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 653
High Courts17 Aug 2007
Smt. Uma Kumari Devi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 68
High Courts14 Aug 2007Allowed
Chandrai Pahariya and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2008) 1 JCR 63
Penal Code, 1860 (IPC) — Section 396
High Courts14 Aug 2007Allowed
Ram Janam Singh @ Ram Janam Kharwar, Shankar Choudhary and Ketar Bhuiyan and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 90
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 342, 364, 366, 376
High Courts13 Aug 2007Allowed
Divisional Manager, National Insurance Co. Ltd. Vs Bijay Kumar Sinha and Smt. Malti Devi
Jharkhand High Court · (2007) 4 JCR 129
Motor Vehicles Act, 1988 — Section 10, 18, 2Penal Code, 1860 (IPC) — Section 279, 304A
High Courts13 Aug 2007Allowed
Sonia Devi and Gandori Mahto Vs Sanjit Kumar and Others
Jharkhand High Court · (2008) 1 AndhWR 384 : (2008) ACJ 2607 : (2007) 4 JCR 637
Motor Vehicles Act, 1988 — Section 140, 158, 165, 166
High Courts13 Aug 2007
Ranchi Club Ltd. Vs Chief Commissioner of Central Excise and Service Tax and Others
Jharkhand High Court · (2007) 4 JCR 185
COMPANIES ACT, 1956 — Section 25Finance Act, 1994 — Section 65, 66, 67, 69
High Courts13 Aug 2007
National Insurance Company Ltd. Vs Shiv Shankar Singh and Others Jyotirmoy Choudhary Vs Snehasis Choudhary and Others
Jharkhand High Court · (2007) 4 JCR 535
High Courts10 Aug 2007
Smt. Geeta Agarwal Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 165
Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 6
High Courts10 Aug 2007Dismissed
Smt. Kusum Bhuwania Vs Vijendra Kumar Goel
Jharkhand High Court · (2007) 4 JCR 158
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 34
High Courts10 Aug 2007Dismissed
Smt. Phulmati Devi Vs Mostt. Jiwasia Devi and Others
Jharkhand High Court · (2008) 56 BLJR 324 : (2007) 4 JCR 176
High Courts10 Aug 2007
Satyapal Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 134
High Courts10 Aug 2007Dismissed
Anil Kumar Mishra Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 146
High Courts10 Aug 2007Allowed
Sanjay Murmu Vs State of Jharkhand
Jharkhand High Court · (2008) 1 JCR 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 341
High Courts10 Aug 2007Dismissed
State of Bihar (Now Jharkhand) Vs Arun Kumar Saraff and Smt. Sukmini Saraff
Jharkhand High Court · (2007) 4 JCR 148
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts10 Aug 2007Dismissed
State of Bihar Vs Dr. Durga Bhagat
Jharkhand High Court · (2008) 1 JCR 293
Civil Procedure Code, 1908 (CPC) — Section 80