High Courts26 Jul 2007Allowed
Satya Narayan Choudhary Vs Central Coalfields Limited (A subsidiary of Coal India Ltd.)
Jharkhand High Court · (2009) 1 JCR 654
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 17 of 40
High Courts26 Jul 2007Allowed
Nanho Lohar Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 1 JCR 81
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2007Dismissed
General Manager, Kustore Area of BCCL and Others Vs Smt. Dukhani Manjhiain
Jharkhand High Court · (2009) ACJ 192 : (2009) 116 FLR 770 : (2008) 1 JCR 97
Employees Compensation Act, 1923 — Section 12, 13, 17, 3, 30
High Courts25 Jul 2007
Mahadeo Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 549
High Courts24 Jul 2007Allowed
Baijnath Ram and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2007) 4 JCR 555
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts24 Jul 2007Allowed
K.I.C. Metaliks Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 153 : (2007) 10 VST 579
Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 3
High Courts23 Jul 2007Allowed
Bihar Rubber Company Ltd. Vs Employees State Insurance Corporation and Others
Jharkhand High Court · (2008) 1 LLJ 426 : (2007) 115 FLR 497 : (2007) 4 JCR 163
Employees State Insurance Act, 1948 — Section 2
High Courts23 Jul 2007Allowed
Gorakh Sah and Another Vs Mrs. Saraswati Devi and Another
Jharkhand High Court · (2008) 1 AndhWR 263 : (2008) ACJ 2186 : (2007) 4 JCR 230
Motor Vehicles Act, 1988 — Section 163A
High Courts20 Jul 2007
Dr. Basant Kumar Singh Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 56 BLJR 888 : (2008) 116 FLR 410 : (2007) 4 JCR 243
Constitution of India, 1950 — Article 226
High Courts20 Jul 2007Dismissed
Sita Ram Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 558
High Courts20 Jul 2007Allowed
Nag's Auto Testing Station Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2008 Jhar 42 : (2007) 2 BLJR 2897 : (2007) 3 JCR 625
Central Motor Vehicles Rules, 1989 — Rule 62, 63, 63(1), 63(2), 63(3)Motor Vehicles Act, 1988 — Section 213, 39, 56, 56(1), 56(2)
High Courts19 Jul 2007Allowed
Malti Devi and Others Vs Sri Umesh Rawani and Others
Jharkhand High Court · (2008) 1 AndhWR 21 : (2008) ACJ 2184 : (2007) 2 BLJR 2919 : (2007) 4 JCR 1113
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts19 Jul 2007
Chitranjan Kumar and Others Vs Coal India Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 34
High Courts19 Jul 2007Dismissed
Raj Kumar Singhania Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 4 JCR 232
Constitution of India, 1950 — Article 14, 19, 21, 227Income Tax Act, 1961 — Section 127
High Courts18 Jul 2007Allowed
Raj Kumar Singh Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2008) 1 JCR 265
High Courts18 Jul 2007Dismissed
Ajay Munjal Memorial Trust and Others Vs Power Grid Corporation of India Ltd. and Others
Jharkhand High Court · (2007) 2 BLJR 2422 : (2007) 4 JCR 254
Electricity Act, 1910 — Section 42, 51Telegraph Act, 1885 — Section 10
High Courts18 Jul 2007Dismissed
Bandana Jha Vs The State of Jharkhand
Jharkhand High Court · (2008) CrLJ 320
Essential Commodities Act, 1955 — Section 6A, 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts18 Jul 2007Dismissed
Rites Ltd. Vs Bank of India and Others
Jharkhand High Court · (2007) 4 JCR 307
High Courts17 Jul 2007Dismissed
State of Jharkhand and Others Vs Shiv Kumar Singh and Another
Jharkhand High Court · (2007) 2 BLJR 2916 : (2007) 114 FLR 1153 : (2007) 4 JCR 54
Water (Prevention and Control of Pollution) Act, 1974 — Section 12
High Courts17 Jul 2007
State of Jharkhand and Others Vs Amarendra Kumar and Others
Jharkhand High Court · (2007) 4 JCR 58
Constitution of India, 1950 — Article 14, 16