High Courts17 Jul 2007
Sita Ram Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 1 JCR 122
COURT ARCHIVE
Jharkhand High Court judgments, 2007
782 judgments · page 18 of 40
High Courts17 Jul 2007Allowed
Baby Devi and Others Vs National Insurance Company Ltd. and Another
Jharkhand High Court · (2007) 2 AndhWR 453 : (2008) ACJ 1114 : (2007) 2 BLJR 2735 : (2007) 4 JCR 256
Motor Vehicles Act, 1988 — Section 140, 165, 166
High Courts13 Jul 2007Dismissed
Union Bank of India Vs Annapurna Udyog and Others
Jharkhand High Court · AIR 2007 Jhar 97 : (2008) 3 BC 292 : (2007) 2 BLJR 2889 : (2007) 4 JCR 41
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Limitation Act, 1963 — Article 62
High Courts13 Jul 2007Allowed
Bharat Coking Coal Limited Vs Their Workmen being represented by Sri B.K. Ghose, Executive Member and Another
Jharkhand High Court · (2008) 116 FLR 1096 : (2008) 1 JCR 255
Constitution of India, 1950 — Article 14, 16Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 23, 25, 7Industrial Disputes Act, 1947 — Section 1, 10, 2, 25F
High Courts13 Jul 2007Dismissed
Workmen Umashankar Singh and Forty four Ors. (forty-five workmen) represented by Shri Ishwar Nath Singh Vs Presiding Officer, Labour Court and Management of Indian Explosive Limited
Jharkhand High Court · (2008) 56 BLJR 346 : (2007) 115 FLR 495 : (2007) 4 JCR 115
Industrial Disputes Act, 1947 — Section 2
High Courts13 Jul 2007Dismissed
State of Bihar Vs Shamsuddin Ansari and Others
Jharkhand High Court · (2007) 4 JCR 294
Land Acquisition Act, 1894 — Section 11, 18, 23, 4, 6
High Courts11 Jul 2007Dismissed
Lachhan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2007) 4 JCR 602
Penal Code, 1860 (IPC) — Section 302, 307, 34, 436
High Courts11 Jul 2007Allowed
Smt. Noor Asisha Khatoon and Others Vs Surjit Singh and Others
Jharkhand High Court · (2008) 1 AndhWR 378 : (2008) ACJ 2084 : (2007) 2 BLJR 2424 : (2007) 4 JCR 282
High Courts10 Jul 2007Allowed
Purno Bodra and Sidiu Bodra Vs The State of Jharkhand
Jharkhand High Court · (2007) 07 JH CK 0025
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Jul 2007
Raghavendra Kumar Das Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 188
High Courts09 Jul 2007Allowed
Ram Nandan Singh alias Baban Singh Vs Thansa Bhuiyan and Another
Jharkhand High Court · AIR 2008 Jhar 73 : (2007) 4 JCR 103
High Courts09 Jul 2007Dismissed
Bishwanath Shah Vs State of Jharkhand and Others
Jharkhand High Court · (2007) 2 BLJR 2426 : (2007) 4 JCR 53
High Courts09 Jul 2007Dismissed
KEC International Ltd. Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2007) 4 BC 464 : (2007) 3 JCR 604
High Courts06 Jul 2007
Nandji Upadhya Vs Bihar State Mineral Development Corporation Ltd. and Others
Jharkhand High Court · (2007) 4 JCR 111
High Courts06 Jul 2007Dismissed
Lal Surendra Nath Sahdeo and Others Vs Singh Refractories Works and Others Singh Refractories Works Vs B.S.F.C. and Others
Jharkhand High Court · (2007) 4 JCR 91
High Courts06 Jul 2007Allowed
Arbind Kumar Upadhyay Vs The State of Bihar and Others
Jharkhand High Court · (2008) 56 BLJR 341 : (2007) 4 JCR 154
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307, 325, 34, 498A
High Courts06 Jul 2007Allowed
Yadubansh Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 351 : (2007) 114 FLR 1156 : (2008) 1 JCR 200
Bihar Pension Rules, 1950 — Rule 116Constitution of India, 1950 — Article 14, 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts06 Jul 2007
Amit Kumar Vs Sudesh Kumar Mahto
Jharkhand High Court · (2008) 56 BLJR 732 : (2007) 4 JCR 68
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Election Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 100, 116A, 123, 123(3), 81
High Courts06 Jul 2007Dismissed
Ravikant Pandey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2007) 4 JCR 281
High Courts05 Jul 2007
Usha Alloy Mazdoor Sangh and U.M.B. Mazdoor Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 116 FLR 768 : (2008) 1 JCR 106