Tribunals and Commissions08 Sept 2026Disposed Of
Shahnaz Baby Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5149
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 46 of 560
Tribunals and Commissions08 Sept 2026
Shri Ram Ranjan Choubey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5147
Tribunals and Commissions08 Sept 2026Disposed Of
Usha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5099
Tribunals and Commissions08 Sept 2026Dismissed
Mohan Lal (Retired I.A.S.) Vs Govt. Of National Capital Territory Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4643
Tribunals and Commissions08 Sept 2026Dismissed
Union Of India & Ors. Vs R.C. Bakshi
Central Administrative Tribunal · (2026) 09 CAT CK 4671
Prevention of Corruption Act, 1988-Sections 5(6), 13(1)(e), 13(2), 16, 22Prevention of Corruption Act, 1947-Section 5(1)(e)Indian Penal Code-Sections 109, 120-B
Tribunals and Commissions08 Sept 2026Allowed
Shivank Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4697
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Aamir Ishaq Shah Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4711
Administrative Tribunals Act, 1985-Section 19Education (Gazetted) College Service Recruitment Rules, 2008
Tribunals and Commissions08 Sept 2026
Ajay Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4768
Administrative Tribunals Act, 1985-Section 19, 20CCS (CCA) Rules, 1965-Rule 14, 14(5)
Tribunals and Commissions08 Sept 2026
Umesh Kumar Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4776
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Civil Services (Special Provisions) Act, 2010
Tribunals and Commissions08 Sept 2026
Arun Gupta Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5414
Tribunals and Commissions08 Sept 2026
Raj Kumar Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5412
RPC-Sections 420, 407, 109, 201Essential Commodities Act-Section 3/7
Tribunals and Commissions08 Sept 2026
Reena Gupta & Anr. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4778
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions08 Sept 2026
Raman Kumar Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5410
Tribunals and Commissions08 Sept 2026
Shri Ram Paul & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5402
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Subash Thakur Vs Union Territory Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4786
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026Disposed Of
Jitendra Kumar Sfrivastav & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5397
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Abhishek Katiyar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5396
Fundamental Rules-FR 53(1)(ii)(a)CCS (CCA) Rules, 1965-Rule (2)(a)
Tribunals and Commissions08 Sept 2026
Devendra Balwant Chappargharem Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5395
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions08 Sept 2026
Kandarpa Nag Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 156
Constitution of India-Article 14, 16, 21, 141
Tribunals and Commissions08 Sept 2026
G. Meganathan Vs Union Of India & Anr.
Central Administrative Tribunal · 2025 INSC 1313
GDS (Conduct and Engagement) Rules, 2011-Rules 10, 21Postal Manual Volume VI Part III (Sixth Edition - Corrected up to 30th June 1986)-Rules 121 (2), 127 (1)