Mohammad Yousuf Mir Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3515
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Central Administrative Tribunal · 2024 INSC 847
Central Administrative Tribunal · (2026) 09 CAT CK 3519
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Central Administrative Tribunal · (2026) 09 CAT CK 3523
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Central Administrative Tribunal · (2026) 09 CAT CK 3527