Tribunals and Commissions08 Sept 2026Dismissed
T.N. Nithya & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · 2025 INSC 334
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 47 of 560
Tribunals and Commissions08 Sept 2026
K. Viswanathan & Anr. Vs The Director Of Intelligence Bureau & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5225
Tribunals and Commissions08 Sept 2026
Leelavati Vs Union Of India
Central Administrative Tribunal · (2026) 09 CAT CK 4850
Constitution (Schedule Tribes) Order, 1950
Tribunals and Commissions08 Sept 2026
Dr. V. Prabha Sivashankar Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 1235
Recruitment Rules, 2013-Clause 5Recruitment Rules dated 8th August 2002Constitution of India-Article 309
Tribunals and Commissions08 Sept 2026
A. Kamalachannane & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 334
Tribunals and Commissions08 Sept 2026
Sri Manik Lal Dey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4208
Administrative Tribunals Act, 1985-Section 19Department of Posts Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10, 18(c)(ii), 21Constitution of India-Articles 226/227
Tribunals and Commissions08 Sept 2026
Smarajit Kanungoe Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4210
Administrative Tribunals Act, 1985-Section 19Indian Police Service (Pay) Rules, 2007
Tribunals and Commissions08 Sept 2026
Shri Nagen Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3943
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Sri Nabajit Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3935
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(2), 18
Tribunals and Commissions08 Sept 2026
Prakash Goplani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3924
Tribunals and Commissions08 Sept 2026
Indra Raj Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3920
Tribunals and Commissions08 Sept 2026
Santosh Kumar Haldkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3908
Tribunals and Commissions08 Sept 2026
Bibhu Bhushan Roy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3866
Tribunals and Commissions08 Sept 2026
K.Sanish Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3848
CCS (Pension) RulesRight to Information ActCPC-Order 47, 47 Rule 1
Tribunals and Commissions08 Sept 2026
Deorao Vithoba Kirmire Vs Akhilesh Kumar Maurya & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3509
Rajasthan High Court Ordinance-Section 18
Tribunals and Commissions08 Sept 2026
Sunil Kumar Mandal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3510
CAT Procedure (Rule) 1987-Rule 15 (2)Limitation Act 1963
Tribunals and Commissions08 Sept 2026
Mohammad Iqbal Pandith Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3511
Tribunals and Commissions08 Sept 2026
Arshad Hussain Malik & Anr. Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3512
SRO-400 of 2009
Tribunals and Commissions08 Sept 2026
Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3513
CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Sept 2026
Ghulam Hassan Dar Vs U.T Of J&K Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3514
Constitution of India-Articles 14, 16SRO-59 of 1990