Tribunals and Commissions09 Sept 2026
Sonia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2798
CCS (Temporary Service) Rules, 1965-Rule 5(1)(a)Cr.P.C.-Section 41AConstitution of India-Article 311(2), 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 45 of 560
Tribunals and Commissions09 Sept 2026
Mrs. Nirmal Dogra & Anr. Vs Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2799
Tribunals and Commissions09 Sept 2026
Uma Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2800
Tribunals and Commissions09 Sept 2026
HC(Exe.) Arun Kumar Bhati Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2801
Constitution of IndiaDelhi Police (Promotion and Confirmation) Rules, 1980-Rule 19(ii)Delhi Police (Promotion and Confirmation) (Amendment) Rules, 2015-Rule 19(ii)
Tribunals and Commissions09 Sept 2026
Deepak Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2802
CCS (Temporary Service) Rules, 1965-Rule 5(1)(a)CCS (CCA) Rules, 1965Constitution of India-Article 311(2), 14 and 16
Tribunals and Commissions09 Sept 2026
Naresh Chand Sharma Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · 2026 INSC 466
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 227, 32, 136Indian Evidence Act
Tribunals and Commissions09 Sept 2026
Pooja Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2804
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026Disposed Of
Anandkumar Padmakar Wargantiwar & Ors. Vs Sanjeev Gupta & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6903
Tribunals and Commissions08 Sept 2026Disposed Of
Kusmila Kujur Vs The General Manager/N.F.Railway/Maligaon (Assam) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6839
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Sept 2026Disposed Of
Rashmi Tripathi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6787
Tribunals and Commissions08 Sept 2026Disposed Of
Sri Ajant Boro & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5764
Tribunals and Commissions08 Sept 2026Disposed Of
Lal Chand Ali Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5758
IPC-Sections 143, 365, 302GDS (Conduct and Engagement) Rules, 2011-Rule 12, 12(1)(b)
Tribunals and Commissions08 Sept 2026Dismissed
Sri Mukul Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5721
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9
Tribunals and Commissions08 Sept 2026Disposed Of
Shri Sushanta Mazumder Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5719
Tribunals and Commissions08 Sept 2026Disposed Of
Shri C.Vijaya Bhaskar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5697
AT Act, 1985-Section 20
Tribunals and Commissions08 Sept 2026Allowed
Akhtar Hussain Vs Union Territory Chandigarh & Ors.
Central Administrative Tribunal · 2026 INSC 234
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141Prevention of Corruption Act-Section 7, 7(a)
Tribunals and Commissions08 Sept 2026Allowed
Ashish Singal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5204
Administrative Tribunals Act, 1985-Section 19, 20Constitution of India-Article 14, 16, 16(4A), 16(4B), 309, 335The Constitution (Eighty-Fifth Amendment) Act, 2001
Tribunals and Commissions08 Sept 2026Disposed Of
Asha Sharma Vs Union Territory, Chandigarh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5201
Constitution of India-Article 14Punjab Civil Services Rules, Volume II-Rules 7.17, 7.18
Tribunals and Commissions08 Sept 2026Disposed Of
Ramnish Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5195
Tribunals and Commissions08 Sept 2026
Akhtar Hussain Vs Union Territory Chandigarh & Ors.
Central Administrative Tribunal · 2026 INSC 234
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141IPC-Section 120-B