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Judgment
3 paragraphs · 56 words
Per. Hon’ble Mr. R.N. Singh, Member (J)
Learned counsels for the parties submit that the directions of the Tribunal contained in Order/Judgement dated 22.02.2024 passed in OA No.546/2021 have since been complied with.
2.
In view of the aforesaid statement made by the learned counsels appearing for the parties, the CP stands closed. Notices stand discharged.