Tribunals and Commissions09 Sept 2026
Sant Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2987
Administrative Tribunals Act, 1985-Section 19, 21
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 44 of 560
Tribunals and Commissions09 Sept 2026
Anil Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2985
Central Civil Services (Conduct) Rules, 1964Central Civil Services (Pension) Rules, 1972-Rule 9(2)(a)Central Civil Services (Pension) Rules, 2021-Rule 8(1), 8(2)(b)
Tribunals and Commissions09 Sept 2026
Surendra Nath Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2977
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions09 Sept 2026
Sanjeev Kumar Chauhan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2976
Administrative Tribunals Act, 1985-Section 19Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Sections 32, 33Rights of Persons with Disabilities Act, 2016-Section 34, 2(r)
Tribunals and Commissions09 Sept 2026
Anubhav Ganguly Vs Accountant General (A&E)-I & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3032
Tribunals and Commissions09 Sept 2026
Naipal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3056
Tribunals and Commissions09 Sept 2026
Union Of India & Ors. Vs Munna Lal
Central Administrative Tribunal · (2026) 09 CAT CK 3507
Tribunals and Commissions09 Sept 2026
Pankaj Kumar Kori Vs Major General Ashish Gambhir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3508
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions09 Sept 2026
Sh. Bhim Prakash Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2786
Administrative Tribunals Act, 1985-Section 19CCS (Commutation of Pension) Rules, 1981-Rule 10-ACCS (Pension) Rules 1985-Rule 10-A
Tribunals and Commissions09 Sept 2026
Sachin Kumar & Anr. Vs Directorate Of Education & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2787
Tribunals and Commissions09 Sept 2026
Khushboo & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2788
Minimum Wages Act, 1948
Tribunals and Commissions09 Sept 2026
Mamta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2789
Administrative Tribunals Act, 1985-Section 19MRPR-Rule 1019-1021
Tribunals and Commissions09 Sept 2026
Satbir Singh Mann Vs Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2790
Tribunals and Commissions09 Sept 2026
Rajesh Kumar & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2791
CCS(RP)Rules, 2008-Rule 13 (i)
Tribunals and Commissions09 Sept 2026
Raj Kumar Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2792
CCS (Pension) Rules, 2021-Rule 43(3), 43(2), 43CCS (CCA) Rules, 1965-Rule 14ESIC Rules
Tribunals and Commissions09 Sept 2026
Amarjeet Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2793
Railway Services (Pension) Rules, 1993-Rule 37Constitution of India-Article 300-A
Tribunals and Commissions09 Sept 2026
Raveen & Ors. Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2794
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Ashish Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2795
Administrative Tribunals Act, 1985-Section 19Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 24, 24 (2) & (3), Appendix-XXX
Tribunals and Commissions09 Sept 2026
Jayashree Talwar Vs Ministry Of Labour And Employment & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2796
Tribunals and Commissions09 Sept 2026
Ms. Shallu Toteja Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2797