Dipak Burman Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5413
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11,191 judgments · page 42 of 560
Central Administrative Tribunal · (2026) 09 CAT CK 5413
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Central Administrative Tribunal · (2026) 09 CAT CK 3944
Central Administrative Tribunal · 2024 INSC 1034
Central Administrative Tribunal · (2026) 09 CAT CK 3937
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Central Administrative Tribunal · (2026) 09 CAT CK 3865
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Central Administrative Tribunal · (2026) 09 CAT CK 3490