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Central Administrative Tribunal judgments

11,191 judgments · page 40 of 560

Tribunals and Commissions10 Sept 2026

Subbiah Sridhar Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 2778

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 2(a), 2(b), 2(g), 2(i), 11, 12, 12(2)(b), 13, 13(2), 14, 14(2), 14(3), 14(4), 14(5), 14(23)(i), 15(4)(i)(b), 15(4)(iii)Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(iii), 3(1)(vi), 3(1)(ix), 3(1)(xv), 3(1)(xviii), 3(1)(xxi), 3(1)(a), 3(1)(c)
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Tribunals and Commissions10 Sept 2026

Km. Usha Jain Vs Union Of India & Ors.

Central Administrative Tribunal · 2026 INSC 617

CCS (Pension) Rules, 1972-Rule 54(6), 54(8)Railway Services (Pension) Rules, 1993-Rule 18(3), 75, 75(6)Central Civil Services (Pension) Rules, 2021-Rule 50
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