COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 38 of 560

Tribunals and Commissions10 Sept 2026

Syed Shabbeer Ahmed Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3476

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(ii), 3(1)(iii), 3(2)(i)Central Civil Services (CCA) Rules, 1965-Rule 11, 14, 15(3), 15(3)(b), 15(4), 15(5)
Tribunals and Commissions10 Sept 2026

Manoj D. Shukla & Ors. Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 3477

Administrative Tribunals Act, 1985-Section 19Railway Services (Revised Pay) Rules, 2008-Rule 13(i)Railway Establishment Code-Rule 1313(1), R-II; Rule 1313(1)(a)(I), R-II
Tribunals and Commissions10 Sept 2026

Sunil Dutt Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2959

Administrative Tribunals Act, 1985-Section 19Gramin Dak Sevak (Conduct and Engagement) Rules, 2011-Rule 10, 12
Tribunals and Commissions10 Sept 2026

Ravi Pal Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2951

Administrative Tribunal Act, 1985-Section 19GDS (Conduct and Engagement) Rules, 2020IPC-Section 498-A, 323
Tribunals and Commissions10 Sept 2026

Shri. Basavarj M.Jambagi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2990

Administrative Tribunals Act, 1985-Section 19Department of Posts, Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10Constitution of India-Article 226
Tribunals and Commissions10 Sept 2026

Smt. Radha Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 3060

Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14 and 16Railway Service (Pension) Rules, 1993-Para 3 (23), Rule 3, 2 (b)