Tribunals and Commissions10 Sept 2026Disposed Of
K.S. Seshadri Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5146
Central Civil Services (Pension) Rules, 2021
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 36 of 560
Tribunals and Commissions10 Sept 2026Disposed Of
Nagendra Kumar Tiwari Vs Rajeev Umrao & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5127
Tribunals and Commissions10 Sept 2026Allowed
Suraj Pal Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4741
EPF Act
Tribunals and Commissions10 Sept 2026Dismissed
Madan Kumar Singh & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4734
Tribunals and Commissions10 Sept 2026Disposed Of
Ravi & Ors. Vs The Commissioner, Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4732
Tribunals and Commissions10 Sept 2026Disposed Of
Altaf Ahmad Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4710
Constitution of India-Article 141
Tribunals and Commissions10 Sept 2026Disposed Of
Mahender Pal Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4708
Tribunals and Commissions10 Sept 2026Disposed Of
Monika Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4687
Tribunals and Commissions10 Sept 2026
Akanksha Yadav & Ors. Vs The Commissioner, Kendriya Vidyalaya Sangathan (HQ) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4680
Central Universities Act, 2009Kendriya Vidyalaya Recruitment RulesNCTE Regulation 2014-Part-III, Section-IV, No. 366, Filia-62-1/2012/NCTE
Tribunals and Commissions10 Sept 2026Disposed Of
Anita W /o Shri Pawan Kumar (P.K. Jakhu) Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4729
Tribunals and Commissions10 Sept 2026Allowed
Ved Parkash & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5406
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Ankush Raina & Ors. Vs UT of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4782
Tribunals and Commissions10 Sept 2026
Babli Devi Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4783
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026
Bijoy Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4789
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5Indian Penal Code
Tribunals and Commissions10 Sept 2026
Javed Mohammad Iqbal & Ors. Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4355
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions10 Sept 2026Partly Allowed
Krishna Mallik Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5361
Tribunals and Commissions10 Sept 2026
S. Adhinarayanan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4845
CCS (Pension) Rules, 1972-Rule 24
Tribunals and Commissions10 Sept 2026
Kamal Singh Nigwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3928
Railway Service (Conduct) Rules, 1966-Rule 3(i)(iii)
Tribunals and Commissions10 Sept 2026
Uday Kant Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3925
Tribunals and Commissions10 Sept 2026
Himanshu Shrivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3923
Fundamental Rules-Rule 22(1)(a)(1)CCS (RP) Rules 2008