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Central Administrative Tribunal judgments

11,191 judgments · page 39 of 560

Tribunals and Commissions10 Sept 2026

Subbiah Sridhar Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 2762

Administrative Tribunals Act, 1985-Section 19Government of India (Transaction of Business) Rules, 1961-Rule 3Central Civil Services (Classification, Control & Appeal) Rules, 1965-Section 2, 2(a), 2(b), 2(g), 2(i), Rule 11, 12(2)(b), 13, 13(2), 14, 14(2), 14(3), 14(4), 14(5), 14(23)(i), 15(4)(i)(b), 15(4)(iii)
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Tribunals and Commissions10 Sept 2026

S. S. Rawat Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 2763

Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 48-ASocieties Registration Act, 1860
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Tribunals and Commissions10 Sept 2026

Km. Usha Jain Vs Union Of India & Ors.

Central Administrative Tribunal · 2026 INSC 617

Central Civil Services (Pension) Rules, 1972-Rule 54(6), 54(8)Railway Services (Pension) Rules, 1993-Rule 75(6), 75, 18(3)Central Civil Services (Pension) Rules, 2021-Rule 50
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