Tribunals and Commissions09 Sept 2026Disposed Of
Sri Deep Narayan Gupta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5740
CCS(CCA) Rules, 1965-Rule 16, 14, 27(2)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 41 of 560
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Samiran Chakraborty & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5734
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Ranjit Basumatary & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5723
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Ravi Shankar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5718
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Alimuddin & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 624
Constitution of India-Articles 14 and 21
Tribunals and Commissions09 Sept 2026Disposed Of
Smt. Darshnita B. Ahluwalia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5703
Tribunals and Commissions09 Sept 2026Dismissed
Shri Prakash Bhowal & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 847
Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020
Tribunals and Commissions09 Sept 2026Disposed Of
Shri Umesh Kumar Sah Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5694
Tribunals and Commissions09 Sept 2026Disposed Of
Ram Bahadur Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5145
Tribunals and Commissions09 Sept 2026Disposed Of
Sandeep Dilip Hapse & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4655
Tribunals and Commissions09 Sept 2026
Dharmendra Kumar & Anr. Vs Government Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4737
IPC-Sections 325, 149Probation of Offenders Act, 1958-Section 12
Tribunals and Commissions09 Sept 2026Disposed Of
Yuvraj Kalbor Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4701
Tribunals and Commissions09 Sept 2026Disposed Of
Aditya Pant Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4700
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026Disposed Of
Sapam Santosh Meitei Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4691
Tribunals and Commissions09 Sept 2026
Suraj & Ors. Vs Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4494
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Devendra Haridas Damle Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4495
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Sept 2026
Kunzes Dolma Vs Union Territory Of J&K & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4533
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Reorganization Act, 2019
Tribunals and Commissions09 Sept 2026
Anwar Massi Vs Commissioner Secretary, Public Work Department (R&D) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4883
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Casual and Other Workers – Regular Engagement Rules, 2017
Tribunals and Commissions09 Sept 2026Dismissed
Gulzar Hussain & Ors. Vs The Administration Of Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4773
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Engineering (Gazetted) Service Recruitment Rules, 1978J&K Reorganisation Act, 2019-Section 90
Tribunals and Commissions09 Sept 2026
Abdul Latief Deva Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4775
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Reorganisation (Removal of Difficulties) Order, 2019-Section 16Jammu and Kashmir Reorganisation Act, 2019-Section 93, 93(3), 93(4), 103