COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 43 of 560

Tribunals and Commissions09 Sept 2026

Shri. Liyakat Ali Shaikh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3495

Administrative Tribunals Act, 1985-Section 19, 21(1)(a)Indian Railway Servants (Discipline & Appeal) Rules, 1968-Rule 6, 9, 9(2), 11(2), 14, 15(a), 15(e), 22(2), 25, 25(1)(b), 25(IV)(b)(a), 25-A, 29, 31
Tribunals and Commissions09 Sept 2026

Kundan Singh & Ors. Vs Secretary ICAR & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3001

Central Civil Services (Revised Pay) Rules, 2008ICAR Technical Service Rules-Rule 6.1, 6(1), 6.13, paragraph 10 of Appendix IIISocieties Registration Act
Tribunals and Commissions09 Sept 2026

Anil Kumar Matlani Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2993

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964