Tribunals and Commissions08 Sept 2026
Mohit Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 568
Administrative Tribunals Act, 1985-Section 19Indian Evidence Act-Sections 4, 5, 114
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 49 of 560
Tribunals and Commissions08 Sept 2026
Ashok Kumar Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2806
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Commutation of Pension) Rules, 1981-Rule 10-ACentral Civil Services (Pension) Rules, 1985-Rule 10-A
Tribunals and Commissions08 Sept 2026
A. V. Prem Nath Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 2807
Fundamental Rules-Rule 56(j)CCS (Pension) Rules-Rule 42Constitution of India-Article 136, 226
Tribunals and Commissions08 Sept 2026
Sumit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2808
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Shyam Chandra Thakur Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2809
Code of Civil Procedure, 1908-Section 11, Explanation II, Explanation IV, Explanation V, Explanation VI, Explanation VII
Tribunals and Commissions08 Sept 2026
Neeraj & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2810
Tribunals and Commissions08 Sept 2026
Lala Ram Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3528
CCS (Pension) Rules, 1972-Rule 9CCS (CCA) Rules, 1965-Rule 14, 14(16), 14(18)
Tribunals and Commissions07 Sept 2026Disposed Of
Basanti Koiri Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6833
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions07 Sept 2026Disposed Of
Hrishikesh Jana & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6825
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions07 Sept 2026Dismissed
Maya Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6822
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026Disposed Of
Swapan Kumar Pramanik & Anr. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6818
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions07 Sept 2026Disposed Of
Priyesh Bheda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6812
Tribunals and Commissions07 Sept 2026Disposed Of
Daljeet Singh Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6797
CCS (Leave) Rules, 1972
Tribunals and Commissions07 Sept 2026Disposed Of
Aniket Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6867
Tribunals and Commissions07 Sept 2026Disposed Of
Tejas G. Gadekar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6864
Tribunals and Commissions07 Sept 2026
Jisha P. Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6861
Tribunals and Commissions07 Sept 2026Dismissed
Harishchandra T. Selokar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6857
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026Disposed Of
Puli Kranthi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5770
Constitution of India-Article 14, 16
Tribunals and Commissions07 Sept 2026Disposed Of
Smt. Jyoti Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5725
Tribunals and Commissions07 Sept 2026Disposed Of
Shri Manabendra Banik & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5717