Tribunals and Commissions07 Sept 2026
Mohammad Yousuf Lone Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3536
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 51 of 560
Tribunals and Commissions07 Sept 2026
Saqib Mushtaq Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3537
Tribunals and Commissions07 Sept 2026
Smt. Shyama Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3538
Tribunals and Commissions07 Sept 2026
Vasim Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3010
Dying in Harness RulesCCS (Pension) Rules, 1972-Rule 54(6)
Tribunals and Commissions07 Sept 2026
Santosh Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3008
Administrative Tribunals Act, 1985-Section 19, 21, 21(3)
Tribunals and Commissions07 Sept 2026
Smt. Narasamma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2988
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions07 Sept 2026
Hari Niwas & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2971
Tribunals and Commissions07 Sept 2026
Arjun & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3073
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Anshul Garg Vs Shri Upendra Chandra Joshi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3539
Contempt of Courts Act, 1971-Section 19Administrative Tribunals Act, 1985Central Administrative Tribunal (Procedure) Rules, 1987
Tribunals and Commissions07 Sept 2026
Brindaban Vs Ms. Vandita Kaul & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3540
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions07 Sept 2026
Anju Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3541
Tribunals and Commissions07 Sept 2026
Shekhar Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3542
Constitution of India-Article 21
Tribunals and Commissions07 Sept 2026
Smt. Maya Devi Sharma Vs Ms. Vandita Kaul & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3543
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions04 Sept 2026Allowed
Shri Ajay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6899
Administrative Tribunal Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Recruitment Rules for the post of Executive Assistant in the Central Board of Indirect Tax and Customs (CBIC), 2015-Rule 7
Tribunals and Commissions04 Sept 2026Dismissed
Diptimoy Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6887
Administrative Tribunals Act, 1985-Section 19Constitution of India
Tribunals and Commissions04 Sept 2026Dismissed
Santanu Mondal & Ors. Vs D/O India Post
Central Administrative Tribunal · (2026) 09 CAT CK 6881
CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions04 Sept 2026Dismissed
Nirjal Kr Mondal Vs S E Railway
Central Administrative Tribunal · (2026) 09 CAT CK 6879
CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions04 Sept 2026Dismissed
Monnafali Gazi Vs G S I
Central Administrative Tribunal · (2026) 09 CAT CK 6877
Tribunals and Commissions04 Sept 2026Disposed Of
Bhairabi Bala Singha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6875
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026Dismissed
Bipad Taran Mathur Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6873
Administrative Tribunals Act 1985-Section 19