Tribunals and Commissions24 Dec 2020
Yogesh Mahajan Vs Director, All India Institute Of Medical Sciences (AIIMS) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0709
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 299 of 563
Tribunals and Commissions24 Dec 2020Dismissed
Yogesh Mahajan Vs Director, All India Institute Of Medical Sciences (AIIMS)
Central Administrative Tribunal · (2020) 12 CAT CK 0099
Tribunals and Commissions24 Dec 2020Disposed Of
Kadu Ram Meena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Dec 2020Disposed Of
Anita @ Anshika Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0084
Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Bachchu Singh Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0068
Tribunals and Commissions24 Dec 2020Disposed Of
Mahendra Kumar Meena Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0067
Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Mahesh Chand Bhardwaj Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0066
Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Ombir Singh Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0065
Tribunals and Commissions24 Dec 2020Disposed Of
Dalbeer Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0064
Tribunals and Commissions23 Dec 2020
Dilip Kumar Meena Vs UOI & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0736
Tribunals and Commissions23 Dec 2020
SI (Exe.) Mahender Kumar Yadav Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0732
Tribunals and Commissions23 Dec 2020
Karanveer Dabas & Ors. Vs Safdarjung Hospital & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0726
Tribunals and Commissions23 Dec 2020
SI (Exe.) Suresh Kumar Dhaka Vs Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0724
Tribunals and Commissions23 Dec 2020
Pankaj Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0721
Tribunals and Commissions23 Dec 2020
Sh. Aman Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0718
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Dec 2020
Nakul Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2020) 12 CAT CK 0717
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Dec 2020
Tribhuwan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0716
Tribunals and Commissions23 Dec 2020
Ram Phal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0714
Delhi Road Transport Authority (Conditions of Appointment & Services) Regulations, 1952-Rule 15 (3)
Tribunals and Commissions23 Dec 2020
Smt. Sabuti Devi & Anr. Vs GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0713
Tribunals and Commissions23 Dec 2020
Sanjeev Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0712