Tribunals and Commissions18 Dec 2020
Satya Prakash Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0730
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 301 of 563
Tribunals and Commissions18 Dec 2020
Prashant Kumar Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0728
Tribunals and Commissions18 Dec 2020
ASI (Exe.) Joginder Singh Vs Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0723
Tribunals and Commissions18 Dec 2020Disposed Of
Prashant Kumar Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0080
Tribunals and Commissions18 Dec 2020Disposed Of
Satya Prakash Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Dec 2020Disposed Of
Suraj Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0075
Tribunals and Commissions18 Dec 2020Disposed Of
ASI (Exe.) Joginder Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0074
Tribunals and Commissions18 Dec 2020Disposed Of
ASI (Exe.) Shiv Om Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0073
Tribunals and Commissions18 Dec 2020Dismissed
Atula Mathur And Others Vs Board Of Governors And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0063
Tribunals and Commissions18 Dec 2020Dismissed
Ashok Kumar Aggarwal Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 25Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 308, 309, 310, 311, 311(2), 311(2)(b), 312, 313, 314
Tribunals and Commissions17 Dec 2020
Ankur & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0691
Tribunals and Commissions17 Dec 2020Disposed Of
Ankur And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0059
Tribunals and Commissions15 Dec 2020
Sh. Virpal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0698
Tribunals and Commissions15 Dec 2020
Anita Rai Saxena Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0692
Constitution of India-Article 16(4), 14, 15, 16, 338, 341, 342, 342APunjab Act-Section 4(5)
Tribunals and Commissions15 Dec 2020Allowed
Anita Rai Saxena Vs All India Institute Of Medical Sciences And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0061
Punjab Land Preservation Act, 1900 — Section 4(5)Constitution Of India, 1950 — Article 14, 15, 16, 16(4), 338, 341, 342, 342A
Tribunals and Commissions15 Dec 2020Dismissed
Virpal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0058
Tribunals and Commissions14 Dec 2020
Mange Ram Sharma & Ors. Vs Anshu Prakash & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0701
Tribunals and Commissions14 Dec 2020
Shri Mahesh Kumar Vs Staff Service Commission & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0699
Right to Information Act, 2005
Tribunals and Commissions14 Dec 2020
Union Of India & Ors. Vs Mohammad Zahid Siddiqui
Central Administrative Tribunal · (2020) 12 CAT CK 0674
Tribunals and Commissions14 Dec 2020
Sampat Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0761