Tribunals and Commissions10 Dec 2020
Kishan Singh & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0679
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 303 of 563
Tribunals and Commissions10 Dec 2020
Abhay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0667
Tribunals and Commissions10 Dec 2020
Sibi Thomas Vs Mr. V.K. Singh & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0666
Tribunals and Commissions10 Dec 2020
Anita Kumari Rawat Vs Chairman Railway Board & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0759
Administrative Tribunal's Act 1985-Section 19
Tribunals and Commissions10 Dec 2020Disposed Of
Sibi Thomas Vs V.K. Singh, Chairman, Delhi Subordinate Services Selection Board (DSSSB) And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0047
Tribunals and Commissions10 Dec 2020Disposed Of
Kishan Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0046
Tribunals and Commissions10 Dec 2020Disposed Of
Abhay Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0045
Tribunals and Commissions10 Dec 2020Disposed Of
Anita Kumari Rawat Vs Chairman Railway Board & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Dec 2020
Kamlesh Sharma Vs Govt. Of NCT & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0702
Tribunals and Commissions09 Dec 2020
Capt. Pramod Kuamr Bajaj Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0695
Fundamental Rules-Rule 56 (J)CCS (Conduct) Rules, 1964-Rule 3 (1) (ii), 3 (1) (iii), 18 (2), 21 (2)CCS (Leave) Rules, 1972-Rule 7
Tribunals and Commissions09 Dec 2020
Sarvan Kumar Yadav Vs National Highway Authority Of India
Central Administrative Tribunal · (2020) 12 CAT CK 0693
Tribunals and Commissions09 Dec 2020
SI (Exe.) Ashok Kumar Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0686
Delhi Police (Promotion & Confirmation) Rules, 1980-Rule 19 (ii)Administrative Tribunals Act, 1985-Section 20, 20 (1), 20 (2), 20 (2)(b), 20 (3)
Tribunals and Commissions09 Dec 2020
Mohinder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0662
Tribunals and Commissions09 Dec 2020
Ramesh Kumar Vs Delhi Police & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0661
Tribunals and Commissions09 Dec 2020
M/s. Sunena Rani Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0754
Tribunals and Commissions09 Dec 2020
Abdul Kadir Vs Dr. Ajay Kumar & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0751
Tribunals and Commissions09 Dec 2020
Rattan Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0750
Tribunals and Commissions09 Dec 2020
Deepak Sheopuri Vs Council Of Scientific & Industrial Research & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0722
Tribunals and Commissions09 Dec 2020Disposed Of
Kamlesh Sharma Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0071
Tribunals and Commissions09 Dec 2020Dismissed
Capt. Pramod Kuamr Bajaj Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0060
Income-Tax Act, 1961 — Section 12AA, 263Central Civil Services Conduct Rules, 1964 — Rule 3(1)(ii), 3(1)(iii), 18(2), 21(2)Central Civil Services (Leave) Rules, 1972 — Rule 7