Tribunals and Commissions04 Dec 2020
Sunita Meena Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 12 CAT CK 0762
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 305 of 563
Tribunals and Commissions04 Dec 2020
Sh. S.M. Raju Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0757
Tribunals and Commissions04 Dec 2020
Gautam Majumdar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0755
Tribunals and Commissions04 Dec 2020
Inder Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0748
AT Act 1985-Section 19Pharmacy Act, 1948
Tribunals and Commissions04 Dec 2020
Rajinder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0747
Tribunals and Commissions04 Dec 2020Dismissed
Gautam Majumdar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0032
Tribunals and Commissions04 Dec 2020Disposed Of
Inder Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2020Disposed Of
Rajinder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0029
Tribunals and Commissions04 Dec 2020Disposed Of
Sunita Meena (Employee Code 46638) Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 12 CAT CK 0028
Tribunals and Commissions04 Dec 2020Disposed Of
S.M. Raju Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0027
Tribunals and Commissions04 Dec 2020Disposed Of
Balkishan Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0026
Tribunals and Commissions04 Dec 2020Dismissed
Dr. Khedkar Puja Deeliprao Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0025
Tribunals and Commissions04 Dec 2020Disposed Of
Seema Shilk Vs Anshu Prakash & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0024
Tribunals and Commissions04 Dec 2020Allowed
Raghuvendra Singh Rana Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0023
Central Civil Services (Pension) Rules, 1972 — Rule 9(4), 69
Tribunals and Commissions04 Dec 2020Disposed Of
T. Radhakrishnan, IAS (Retd.) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0022
Tribunals and Commissions03 Dec 2020
Kamal Kant Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0708
Ex-Servicemen (Re-employment in Central Civil Services and Posts) Amendment Rules 2012-Rule 5, 5(b), 5(c)
Tribunals and Commissions03 Dec 2020
Nirmal Kumar Chawdhary Vs Union Of India
Central Administrative Tribunal · (2020) 12 CAT CK 0706
Tribunals and Commissions03 Dec 2020
Ishwar Kaur Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0705
Right to Information Act, 2005
Tribunals and Commissions03 Dec 2020
Kuldeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0704
Tribunals and Commissions03 Dec 2020
Shishpal Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0689