Tribunals and Commissions02 Dec 2020
Divya & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0680
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 307 of 563
Tribunals and Commissions02 Dec 2020
Balbir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0676
Tribunals and Commissions02 Dec 2020
Anil Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0675
Tribunals and Commissions02 Dec 2020
Pramod Kumar Gaur Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0669
CCS (Pension) Rules, 1972
Tribunals and Commissions02 Dec 2020
Chintapally Rajasekhar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0663
CCS (CCA) RulesCCS (Conduct) Rules 1964-Rules 3 (1) (iii) & (vi) & (xviii)Passport Rules, 1980-Rule 13
Tribunals and Commissions02 Dec 2020
Vishnu Prasad Kaushal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0737
Constitution of India-Article 309
Tribunals and Commissions02 Dec 2020Allowed
Chintapally Rajasekhar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0070
Central Civil Services (Classification, Control And Appeal) Rules, 1964 — Rules 3(1)(iii), 3(1)(vi), 3(1)(iii), 3(1)(xviii)Passport Rules, 1980 — Rule 12, 13Indian Foreign Service (Conduct And Discipline) Rules, 1961 — Rule 12
Tribunals and Commissions02 Dec 2020Dismissed
Vishnu Prasad Kaushal And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0069
Constitution Of India, 1950 — Article 309
Tribunals and Commissions02 Dec 2020Dismissed
Divya & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0009
Tribunals and Commissions02 Dec 2020Dismissed
Pramod Kumar Gaur Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0008
Tribunals and Commissions02 Dec 2020Dismissed
Balbir Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0007
Tribunals and Commissions02 Dec 2020Disposed Of
Hari Nath & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0005
Tribunals and Commissions02 Dec 2020Disposed Of
Anil Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0004
Tribunals and Commissions01 Dec 2020
Nidhi Malik Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0707
Tribunals and Commissions01 Dec 2020
Gaurav Kumar & Ors. Vs Vijay Dev & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0690
Tribunals and Commissions01 Dec 2020
Rahul Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0687
Tribunals and Commissions01 Dec 2020Disposed Of
Rahul Kumar Meena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0003
Tribunals and Commissions01 Dec 2020Disposed Of
Gaurav Kumar & Others Vs Vijay Dev & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0002
Tribunals and Commissions01 Dec 2020Dismissed
Nidhi Malik Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0001
Tribunals and Commissions27 Nov 2020
Archana Kaul & Ors. Vs The Railway Board & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2712
CCS (Revised Pay) Rules, 2008-Rule 7, 13, Section II of Part A of the First Schedule