Tribunals and Commissions25 Nov 2020
Shri Sunny Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2655
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 309 of 563
Tribunals and Commissions25 Nov 2020
Surender Kumar Yadav & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2639
Tribunals and Commissions25 Nov 2020
Smt. Somwati Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2638
Cr.-Section 125, 127
Tribunals and Commissions25 Nov 2020
Pratima Mittra Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2622
Pension Rules
Tribunals and Commissions25 Nov 2020
Mahendra Kumar Verma & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2619
Tribunals and Commissions25 Nov 2020
Shyam Sunder Sawhney Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2617
Tribunals and Commissions25 Nov 2020Disposed Of
Surender Kumar Yadav & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0105
Tribunals and Commissions25 Nov 2020Dismissed
Somwati Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0103
Code Of Criminal Procedure, 1973 — Section 125, 127
Tribunals and Commissions25 Nov 2020Disposed Of
Mahendra Kumar Verma & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0102
Tribunals and Commissions25 Nov 2020Disposed Of
Ajay Prasad & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0100
Tribunals and Commissions25 Nov 2020Disposed Of
Sunny & Others Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0099
Tribunals and Commissions24 Nov 2020
Vandana & Ors. Vs The Chief Secretary, Govt. Of Nct Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2653
Tribunals and Commissions24 Nov 2020
Pawan Kumar Parihar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2645
Tribunals and Commissions24 Nov 2020
Joginder Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2632
Tribunals and Commissions24 Nov 2020
Shri Krishan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2628
Tribunals and Commissions24 Nov 2020
A.V. Mittal Vs Union Of India (Ministry Of Railways) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2625
Prevention of Corruption Act, 1988-Rule 113(2), 13(2), Section 13(1)(e)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 14(1)Constitution of India-Article 311(2)(b)
Tribunals and Commissions24 Nov 2020Disposed Of
Pawan Kumar Parihar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0106
Tribunals and Commissions24 Nov 2020Disposed Of
Vandana & Others Vs Chief Secretary Govt. Of NCT Of Delh & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0098
Tribunals and Commissions24 Nov 2020Disposed Of
Krishan Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0097
Tribunals and Commissions24 Nov 2020Dismissed
A.V. Mittal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0096
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Railway Servants (Discipline &Appeal) Rules, 1968 — Rule 14(i)Railway Service (Discipline & Appeal) Rules, 1968 — Rule 14(1)