Tribunals and Commissions20 Nov 2020
Sandeep Kumar & Ors. Vs Govt. of NCTD & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2626
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 311 of 563
Tribunals and Commissions20 Nov 2020Disposed Of
Sandeep Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0088
Tribunals and Commissions20 Nov 2020Dismissed
Sandeep Kumar & Others Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0087
Tribunals and Commissions20 Nov 2020Disposed Of
Vijay Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0084
Tribunals and Commissions20 Nov 2020Allowed
Jay Prakash Soja Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0083
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Nov 2020Disposed Of
Sanjay Jhangra Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0082
Tribunals and Commissions20 Nov 2020Disposed Of
Suman Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0081
Tribunals and Commissions19 Nov 2020
Tej Pal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2710
Tribunals and Commissions19 Nov 2020
P C Verma Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2680
Tribunals and Commissions19 Nov 2020
Shabari Girinath Kala Vs Prof. (Dr.) Pradeep Kumar Joshi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2659
Tribunals and Commissions19 Nov 2020
Harender Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2656
Tribunals and Commissions19 Nov 2020
Vijay Kumar Saluja Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2654
Tribunals and Commissions19 Nov 2020
Smt. Suresh Singhal Vs The Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2651
Right To Information Act
Tribunals and Commissions19 Nov 2020
Sribatsa Kumar Parida Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2649
Tribunals and Commissions19 Nov 2020
Rakhi Rani & Ors. Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2637
Delhi School Education Act
Tribunals and Commissions19 Nov 2020
Shri Pawan Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2633
Tribunals and Commissions19 Nov 2020Disposed Of
Pawan Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0080
Tribunals and Commissions19 Nov 2020Disposed Of
Vijay Kumar Saluja, EE (Civil) Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0078
Tribunals and Commissions19 Nov 2020Disposed Of
Harender Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0077
Tribunals and Commissions19 Nov 2020Dismissed
Tej Pal Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0076