Tribunals and Commissions19 Nov 2020Disposed Of
Rakhi Rani & Others Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0075
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 312 of 563
Tribunals and Commissions19 Nov 2020Disposed Of
Sribatsa Kumar Parida Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0074
Tribunals and Commissions19 Nov 2020Disposed Of
Suresh Singhal Vs Secretary, Ministry Of Commerce & Industries Govt. Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0073
Tribunals and Commissions18 Nov 2020
Ajay Kumar & Ors. Vs Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2718
Tribunals and Commissions18 Nov 2020
Sh Prem Pal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2717
Tribunals and Commissions18 Nov 2020
Surender Pal Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2715
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Nov 2020
Kanak Mahadik & Anr. Vs Govt. Of NCT & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2711
Tribunals and Commissions18 Nov 2020
Anand Tembulkar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2672
Tribunals and Commissions18 Nov 2020
Mohit Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2664
Tribunals and Commissions18 Nov 2020
Pradeep Kumar Sirohi Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2658
Tribunals and Commissions18 Nov 2020
All India BSNL Pensioners Welfare Association & Ors. Vs Smt. Aruna Sundararajan & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2650
Tribunals and Commissions18 Nov 2020
Dr. Khedkar Puja Deeliprao Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2643
Tribunals and Commissions18 Nov 2020
Kamal Krishna Gautam Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2642
Tribunals and Commissions18 Nov 2020Disposed Of
Prem Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0072
Tribunals and Commissions18 Nov 2020Dismissed
Anand Tembulkar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0071
Tribunals and Commissions18 Nov 2020Disposed Of
Surender Pal Vs Delhi Transport Corporation & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Nov 2020Disposed Of
Kamal Krishna Gautam Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0069
Tribunals and Commissions18 Nov 2020Dismissed
Pradeep Kumar Sirohi Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0068
Tribunals and Commissions18 Nov 2020Disposed Of
Kanak Mahadik & Others Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0067
Tribunals and Commissions18 Nov 2020Disposed Of
Dr. Khedkar Puja Deeliprao Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0065