Tribunals and Commissions27 Nov 2020
Rajiv Ranjan Vs Union of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2630
AIS RulesIPS (Pay) Rules 2007
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 308 of 563
Tribunals and Commissions27 Nov 2020Dismissed
Archana Kaul & Others Vs Railway Board & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0116
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7, 13
Tribunals and Commissions27 Nov 2020Allowed
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0115
Tribunals and Commissions26 Nov 2020
Hemendra Singh Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2709
Tribunals and Commissions26 Nov 2020
Shri Subhash Chander Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2648
Tribunals and Commissions26 Nov 2020
Madhu Kapoor Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2646
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Nov 2020
Sh. Sumit Garg & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2641
Tribunals and Commissions26 Nov 2020
Abhay Ram Vs Vice Chairman, DDA & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2624
Administrative Tribunals Act, 1985-Section 19, 19(3), 19(4)Constitution of India-Article 226
Tribunals and Commissions26 Nov 2020
Savita Arya Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2620
Tribunals and Commissions26 Nov 2020
Ms. Meenakshi & Ors. Vs The Commissioner & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2618
Tribunals and Commissions26 Nov 2020
Shri Mahendra Singh Vs Ms. Aindri Anurag & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2616
Tribunals and Commissions26 Nov 2020Disposed Of
Subhash Chander & Others Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0114
Tribunals and Commissions26 Nov 2020Dismissed
Abhay Ram Vs Vice Chairman, DDA & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0113
Administrative Tribunals Act, 1985 — Section 19, 19(3), 19(4)Constitution Of India, 1950 — Article 226
Tribunals and Commissions26 Nov 2020Dismissed
Mahendra Singh Vs Aindri Anurag
Central Administrative Tribunal · (2020) 11 CAT CK 0112
Tribunals and Commissions26 Nov 2020Disposed Of
Savita Arya Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0111
Tribunals and Commissions26 Nov 2020Disposed Of
Hemendra Singh Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0110
Tribunals and Commissions26 Nov 2020Disposed Of
Sumit Garg & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0109
Tribunals and Commissions26 Nov 2020Disposed Of
Meenakshi & Others Vs Commissioner & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0108
Tribunals and Commissions26 Nov 2020Disposed Of
Madhu Kapoor Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0107
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Nov 2020Disposed Of
Ajay Prasad & Ors. Vs Govt. of NCT of Delhi Through the Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2713