Tribunals and Commissions09 Dec 2020Disposed Of
Sunena Rani Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0043
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 304 of 563
Tribunals and Commissions09 Dec 2020Disposed Of
Rattan Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0042
Tribunals and Commissions09 Dec 2020Disposed Of
Mohinder Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0041
Tribunals and Commissions09 Dec 2020Disposed Of
Abdul Kadir Vs Dr. Ajay Kumar & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0040
Tribunals and Commissions09 Dec 2020Disposed Of
SI (Exe.) Ashok Kumar Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 20, 20(2((b)Delhi Police (Promotion & Confirmation) Rules, 1980 — Rule 19(ii)
Tribunals and Commissions09 Dec 2020Disposed Of
Ramesh Kumar Vs Delhi Police & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0031
Tribunals and Commissions08 Dec 2020
Geeta Chopra & Ors. Vs Sh. Ajay Kumar & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0672
Tribunals and Commissions08 Dec 2020
Kapoor Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0758
Tribunals and Commissions08 Dec 2020
Inspector (Exe.) Sukhbir Malik Vs GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0756
Tribunals and Commissions08 Dec 2020
S.M. Matloob Vs The Director General, Indian Council For Cultural Relations
Central Administrative Tribunal · (2020) 12 CAT CK 0745
Tribunals and Commissions08 Dec 2020Disposed Of
S.M. Matloob Vs Director General, Indian Council For Cultural Relations
Central Administrative Tribunal · (2020) 12 CAT CK 0034
Tribunals and Commissions08 Dec 2020Disposed Of
Inspector (Exe.) Sukhbir Malik Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0033
Tribunals and Commissions07 Dec 2020Disposed Of
Jitendra Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0038
Tribunals and Commissions07 Dec 2020Disposed Of
Prashant Dhama Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2020) 12 CAT CK 0037
Tribunals and Commissions04 Dec 2020
T. Radhakrishnan, IAS (Retd.) Vs Union of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0682
Tribunals and Commissions04 Dec 2020
Raghuvendra Singh Rana Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0665
CCS (Pension) Rules, 1972-Rule 9(4), 9(6), 69
Tribunals and Commissions04 Dec 2020
Seema Shilk Vs Sh. Anshu Prakash & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0664
Tribunals and Commissions04 Dec 2020
Balkishan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0660
Tribunals and Commissions04 Dec 2020
Dr. Khedkar Puja Deeliprao Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0763