Tribunals and Commissions05 Jan 2021Dismissed
Amit Maggu Vs National Technical Research Organization & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0018
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 298 of 563
Tribunals and Commissions05 Jan 2021Dismissed
Vajir Singh Vs Directorate Of Education & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0010
Tribunals and Commissions05 Jan 2021Dismissed
Civil Audit Association, Category-I & Others Vs Comptroller And Auditor General Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0007
Central Civil Services (Revised Pay) Rules, 2008 — Rule 13
Tribunals and Commissions05 Jan 2021Disposed Of
Kay Prasad Vs Dr. Tirlochan Mohapatra & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0005
Tribunals and Commissions04 Jan 2021
Ravi Kant Vs Delhi Police & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0660
Tribunals and Commissions04 Jan 2021
Satish Chander Chauhan Vs Ministry Of Urban Development & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0651
Tribunals and Commissions04 Jan 2021Dismissed
Ravi Kant Vs Delhi Police & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0002
Tribunals and Commissions29 Dec 2020
Dr. Sonali Badhe Vs The Directorate Of Enforcement & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0734
Tribunals and Commissions29 Dec 2020
Rajesh Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0729
Recruitment Rules of CDAC-Rule 4.10
Tribunals and Commissions29 Dec 2020Dismissed
Dr. Sonali Badhe Vs Directorate Of Enforcement & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0087
Tribunals and Commissions29 Dec 2020Disposed Of
Rajesh Kumar Srivastava Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0086
Tribunals and Commissions24 Dec 2020
Anita @ Anshika Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0694
Tribunals and Commissions24 Dec 2020
Mahesh Chand Bhardwaj Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0752
Tribunals and Commissions24 Dec 2020
ASI (Exe.) Bachchu Singh Vs GNCT Of Delhi Through Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0742
Tribunals and Commissions24 Dec 2020
ASI (Exe.) Ombir Singh Vs GNCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0741
Tribunals and Commissions24 Dec 2020
Dalbeer Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0739
Tribunals and Commissions24 Dec 2020
Kadu Ram Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0731
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Dec 2020
Mahendra Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0725
Tribunals and Commissions24 Dec 2020
Jaswant Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0720
Tribunals and Commissions24 Dec 2020
Deepak Khatri Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0719