Tribunals and Commissions08 Jan 2021Dismissed
Hansraj Arora & Others Vs Delhi Metro Rail Corporation Ltd.
Central Administrative Tribunal · (2021) 01 CAT CK 0033
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 296 of 563
Tribunals and Commissions08 Jan 2021Disposed Of
Naresh Singh Vs State Council Of Educational Research; & Training (SCERT) & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0032
Tribunals and Commissions08 Jan 2021Disposed Of
Firdaush Jahan & Others Vs New Delhi Municipal Council
Central Administrative Tribunal · (2021) 01 CAT CK 0028
Tribunals and Commissions08 Jan 2021Disposed Of
Joginder Singh Vs Varsha Joshi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0016
Tribunals and Commissions08 Jan 2021Disposed Of
Radha Chauhan Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0015
Tribunals and Commissions07 Jan 2021
Mrs. Jaya Sree. R Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0669
Tribunals and Commissions07 Jan 2021
ASI (Exe.) Sukhbinder Singh Vs GNCT Of Delhi Through Commissioner Of Police (Delhi Police)
Central Administrative Tribunal · (2021) 01 CAT CK 0666
Tribunals and Commissions07 Jan 2021
Rahul Vs Dr. C. Chandramouli & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0663
Tribunals and Commissions07 Jan 2021
Prabhakar Jha Vs Government Of India
Central Administrative Tribunal · (2021) 01 CAT CK 0643
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Jan 2021Disposed Of
ASI (Exe.) Sukhbinder Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0030
Tribunals and Commissions07 Jan 2021Disposed Of
Prabhakar Jha Vs Government Of India
Central Administrative Tribunal · (2021) 01 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Jan 2021Disposed Of
Jaya Sree. R Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0013
Tribunals and Commissions06 Jan 2021
Smt. Santra Devi & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0611
Right of Children to Free and Compulsory Education (Amendment) Act, 2017-Section 23
Tribunals and Commissions06 Jan 2021
Yasmeen Aslam & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0670
Tribunals and Commissions06 Jan 2021
Shikha Baraily & Ors. Vs Ministry Of Information & Broadcasting & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0667
Tribunals and Commissions06 Jan 2021
Pankaj Kumar & Ors. Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 01 CAT CK 0662
Tribunals and Commissions06 Jan 2021
K. P. Aneja Vs Govt. Of India & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0661
Tribunals and Commissions06 Jan 2021
N.N. Ahuja Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0654
Tribunals and Commissions06 Jan 2021
Dr. (Mrs.) Jatinder Kishtwaria Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0646
Tribunals and Commissions06 Jan 2021
Smt. Savita Rani Gour Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0642