Tribunals and Commissions18 Jan 2021
Smt. Phoolwati Devi Vs Ms. Varsha Joshi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0619
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 294 of 563
Tribunals and Commissions18 Jan 2021Disposed Of
Ravi Kumar Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jan 2021
Kuldeep & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0640
Contract Labour (Regulation & Abolition) Act, 1970
Tribunals and Commissions15 Jan 2021
SI Subhash Chandra & Ors. Vs The Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0626
Tribunals and Commissions15 Jan 2021
Raj Kumar Vs The Commissioner, South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0624
Tribunals and Commissions15 Jan 2021
ASI (Exe.) Virender Kumar Vs GNCT Of Delhi Through Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0623
Tribunals and Commissions15 Jan 2021
Prakash Chander Sharma Vs The Senior Accounts Officer & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0621
Tribunals and Commissions15 Jan 2021Disposed Of
Raj Kumar Vs Commissioner & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0049
Tribunals and Commissions15 Jan 2021Disposed Of
ASI (Exe.) Virender Kumar Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0048
Tribunals and Commissions15 Jan 2021Disposed Of
Kuldeep & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0047
Tribunals and Commissions15 Jan 2021Disposed Of
Prakash Chander Sharma Vs Senior Accounts Officer & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0041
Tribunals and Commissions13 Jan 2021
Ashok Kumar Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0658
Tribunals and Commissions13 Jan 2021
ASI (Exe.) Surender Singh Vs GNCT Of Delhi Through Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0641
Tribunals and Commissions13 Jan 2021
Avtar Singh & Anr. Vs UOI & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0637
Tribunals and Commissions13 Jan 2021
Sh. Shiv Narayan Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0636
Tribunals and Commissions13 Jan 2021
ASI (Exe.) Sumer Singh Vs GNCT Of Delhi Through Commissioner Of Police & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0629
Tribunals and Commissions13 Jan 2021
Masum Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0628
A.T. Act, 1985-Section 19
Tribunals and Commissions13 Jan 2021
Yashwant Singh Vs Mahanagar Telephone Nigam Limited
Central Administrative Tribunal · (2021) 01 CAT CK 0627
CCS (Pension) Rules, 1972-Rule 9(4), 69Bihar Pension Rules, 1950-Rule 43 (b)
Tribunals and Commissions13 Jan 2021
P.B. David Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0622
Tribunals and Commissions13 Jan 2021Disposed Of
P.B. David Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0045