Tribunals and Commissions28 Jan 2021Dismissed
Naresh Kumar Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0066
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 293 of 563
Tribunals and Commissions28 Jan 2021Disposed Of
Saurabh Suman Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0065
Tribunals and Commissions27 Jan 2021
Afzal Imam Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0677
Tribunals and Commissions27 Jan 2021
Syed Sajid Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0675
Tribunals and Commissions27 Jan 2021
Om Pal & Ors. Vs C.S. Vishkarma & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0674
Tribunals and Commissions25 Jan 2021
Sh. Razveer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0615
Tribunals and Commissions25 Jan 2021
Prof (Dr.) J. Sundaresan Pillai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0614
CSIR Scientists Recruitment & Assessment Promotion Rules, 2001-Rule 7 (4), 8.2
Tribunals and Commissions25 Jan 2021
Daulat Ram Verma Vs Abhay Sinha & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0613
Tribunals and Commissions25 Jan 2021
Beena Parashar Vs All India Institute Of Medical Sciences (AIIMS) & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0612
Tribunals and Commissions25 Jan 2021
Anita Janu Vs All India Institute Of Medical Sciences (AIIMS) & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0676
Tribunals and Commissions25 Jan 2021Dismissed
Beena Parashar Vs All India Institute of Medical Sciences (AIIMS) And Anr
Central Administrative Tribunal · (2021) 01 CAT CK 0060
Tribunals and Commissions25 Jan 2021Dismissed
Prof (Dr.) J. Sundaresan Pillai, Head (Retired) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0059
Council Of Scientific And Industrial Research Scientists Recruitment & Assessment Promotion Rules, 2001 — Rule 7(4), 8.2
Tribunals and Commissions25 Jan 2021Dismissed
Razveer Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0058
Tribunals and Commissions24 Jan 2021
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0681
Tribunals and Commissions24 Jan 2021
Anil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0680
DOPT Rules
Tribunals and Commissions20 Jan 2021
Satybir Singh Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0620
Tribunals and Commissions20 Jan 2021
Sh. Mukesh Chander Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0617
Tribunals and Commissions20 Jan 2021
Vikram Singh & Ors. Vs Lady Reading Health School & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0616
Tribunals and Commissions20 Jan 2021Disposed Of
Vikram Singh & Others Vs Lady Reading Health School & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0054
Tribunals and Commissions18 Jan 2021
Ravi Kumar Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0657
Administrative Tribunals Act, 1985-Section 19