Tribunals and CommissionsDivision Bench(2021) 01 CAT CK 0676

Anita Janu vs All India Institute Of Medical Sciences (AIIMS) & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 25 January 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · A.K. Bishnoi, Member (A)
CASE NUMBER
O.A. No. 164/2021

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Judgment

2 paragraphs · 34 words

Justice L. Narasimha Reddy, Chairman:

The facts of this case are almost identical to those in OA No.162/2021. Through a separate order, we dismissed the said OA. Following the same, we dismiss this also.