Tribunals and Commissions13 Jan 2021Disposed Of
Masum Chandra Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 295 of 563
Tribunals and Commissions13 Jan 2021Disposed Of
Shiv Narayan Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0043
Tribunals and Commissions13 Jan 2021Disposed Of
Ashok Kumar Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0042
Tribunals and Commissions13 Jan 2021Disposed Of
ASI (Exe.) Sumer Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0040
Tribunals and Commissions13 Jan 2021Disposed Of
ASI (Exe.) Surender Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0039
Tribunals and Commissions13 Jan 2021Dismissed
Yashwant Singh Vs Mahanagar Telephone Nigam Limited
Central Administrative Tribunal · (2021) 01 CAT CK 0038
Indian Penal Code, 1860 — Setion 34, 406, 498ACentral Civil Services (Pension). Rules, 1972 — Rule 9(4)Bihar Pension Rules, 1950 — Rule 43(b)
Tribunals and Commissions12 Jan 2021
Shri Krishan Vs Ministry of Railways & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0638
Tribunals and Commissions12 Jan 2021
Gyan Singh (Khalasi) Grp. 'D' Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0635
Tribunals and Commissions12 Jan 2021
Sandeep Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0633
Tribunals and Commissions12 Jan 2021
Sant Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0632
Tribunals and Commissions12 Jan 2021Disposed Of
Krishan Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0037
Tribunals and Commissions12 Jan 2021Disposed Of
Gyan Singh (Khalasi) Grp. „D‟ Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0036
Tribunals and Commissions12 Jan 2021Disposed Of
Sandeep Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0035
Tribunals and Commissions12 Jan 2021Disposed Of
Sant Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0034
Tribunals and Commissions08 Jan 2021
Smt. Radha Chauhan Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0610
Tribunals and Commissions08 Jan 2021
Joginder Singh Vs Ms. Varsha Joshi & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0671
Tribunals and Commissions08 Jan 2021
Hansraj Arora & Ors. Vs Delhi Metro Rail Corporation Ltd.
Central Administrative Tribunal · (2021) 01 CAT CK 0655
Tribunals and Commissions08 Jan 2021
Firdaush Jahan & Anr. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2021) 01 CAT CK 0650
Tribunals and Commissions08 Jan 2021
Naresh Singh Vs State Council Of Educational Research & Training (SCERT) & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0647
Tribunals and Commissions08 Jan 2021
Smt. Suman Vs Ashutosh Gangal & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0634