Tribunals and Commissions06 Jan 2021
Dhawlendu Vs Union Public Service Commission
Central Administrative Tribunal · (2021) 01 CAT CK 0631
COURT ARCHIVE
Central Administrative Tribunal judgments
11,254 judgments · page 297 of 563
Tribunals and Commissions06 Jan 2021Dismissed
Dr. (Mrs.) Jatinder Kishtwaria Vs Indian Council Of Agricultural Research & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0026
Tribunals and Commissions06 Jan 2021Disposed Of
Pankaj Kumar & Others Vs East Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 01 CAT CK 0025
Tribunals and Commissions06 Jan 2021Disposed Of
Dhawlendu Vs Union Public Service Commission
Central Administrative Tribunal · (2021) 01 CAT CK 0023
Tribunals and Commissions06 Jan 2021Dismissed
Shikha Baraily & Others Vs Ministry Of Information & Broadcasting & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0022
Tribunals and Commissions06 Jan 2021Dismissed
Santra Devi & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0021
Right Of Children To Free And Compulsory Education (Amendment) Act, 2017 — Section 23
Tribunals and Commissions06 Jan 2021Disposed Of
Savita Rani Gour Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0020
Tribunals and Commissions06 Jan 2021Disposed Of
Yasmeen Aslam & Others Vs New Delhi Municipal Council & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0011
Tribunals and Commissions05 Jan 2021
Vajir Singh Vs Directorate Of Education & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0668
Tribunals and Commissions05 Jan 2021
Civil Audit Association, Category-I & Ors. Vs Comptroller And Auditor General Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0665
CCS (Revised Pay) Rules, 2008-Rule 13Right to Information Act, 2005
Tribunals and Commissions05 Jan 2021
Subash Chander Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0664
Tribunals and Commissions05 Jan 2021
Dr. Shankar Gopala Aggarwal Vs Prof. Ashutosh Sharma & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0659
Tribunals and Commissions05 Jan 2021
Hari Ram Saini Vs Vice Chairman & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0656
Tribunals and Commissions05 Jan 2021
Kay Prasad Vs Dr. Tirlochan Mohapatra & Anr.
Central Administrative Tribunal · (2021) 01 CAT CK 0653
Tribunals and Commissions05 Jan 2021
Mrs. Malika Garg Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0652
Tribunals and Commissions05 Jan 2021
Suresh Chandra Gautam Vs T.P. Singh
Central Administrative Tribunal · (2021) 01 CAT CK 0649
Tribunals and Commissions05 Jan 2021Dismissed
Sh. Satpal Mann Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0648
CCS Pension-Rule 41 (1) and (2)CAT Act-Section 21 (1) (b)
Tribunals and Commissions05 Jan 2021
Vikas Vs Delhi Subordinate Services Selection Board (DSSSB)
Central Administrative Tribunal · (2021) 01 CAT CK 0645
Tribunals and Commissions05 Jan 2021
Amit Maggu Vs National Technical Research Organization & Ors.
Central Administrative Tribunal · (2021) 01 CAT CK 0644
Tribunals and Commissions05 Jan 2021Dismissed
Subash Chander Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 01 CAT CK 0019