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Tribunals and CommissionsDivision Bench(2021) 01 CAT CK 0656

Hari Ram Saini vs Vice Chairman & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 5 January 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · Pradeep Kumar, Member (A)
CASE NUMBER
R.A. No. 02/2021 in O.A. No. 3966/2016

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Judgment

3 paragraphs · 57 words

Justice L. Narasimha Reddy, Chairman:

This application is filed with a prayer to review the order dated 22.09.2020. Every aspect argued by the applicant mentioned in the OA was dealt with in the order passed in the OA in detail.

2.

We do not find any legal or factual error in it. The RA is accordingly dismissed.