High Courts17 Sept 2026Allowed
Arman And Ors Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 2742
POCSO Act-Section 5(j)(ii), 5(l), 6BNS-Section 127, 137(2), 351(3), 352, 64(2)
COURT ARCHIVE
Uttarakhand High Court judgments
21,620 judgments · page 9 of 1,081
High Courts17 Sept 2026Allowed
Salman & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2743
Dowry Prohibition Act, 1961-Sections 3/4Muslim Women (Protection of Rights on Marriage) Act, 2019-Sections 3/4Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 351(2), 352, 74 and 85
High Courts17 Sept 2026
Bora Transport Company and Forwarding Agency Vs The Commissioner, State Tax, Headquarters Dehradun & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2460
High Courts17 Sept 2026
Radha Saini & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2458
Uniform Civil Code Rules, Uttarakhand, 2025
High Courts17 Sept 2026
Mohd. Basheer Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2457
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Rules-Rule 15Indian Forest Act, 1927-Section 61-A(2), 61-A(4)
High Courts17 Sept 2026
M/s Jai Durga Construction Vs Superintendent Engineer, 8th Circle Public Works Department & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2456
High Courts15 Sept 2026
Ravindra Singh Deopa Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2696
High Courts15 Sept 2026
M/s Sindhi Traders Vs The Commissioner, State Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2690
C.G.S.T Act / UKGST Act-Section 73, 74, 75, Sub-Section 4 of Section 75, Sub-Section 5 of Section 75
High Courts15 Sept 2026
M/s Sindhi Traders Vs The Commissioner, State Tax & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2701
C.G.S.T Act / UKGST Act-Section 73, 74, 75, Sub-section 4 of Section 75, Sub-section 5 of Section 75
High Courts11 Sept 2026
Smt. Poonam Devi & Ors. Vs The New India Assurance Company & Anr.
Uttarakhand High Court · (2026) 09 UK CK 2081
Motor Vehicles Act, 1988
High Courts11 Sept 2026
Rajendra Pal Phutela Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2079
High Courts11 Sept 2026
MS Honour Secure Sense Security Private Limited Vs Navyoga Engineering Company Limited
Uttarakhand High Court · (2026) 09 UK CK 2072
High Courts11 Sept 2026
Ashok Kumar Prajapati Vs Uttarakhand Pay Jal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2026) 09 UK CK 2070
High Courts11 Sept 2026
M/s Ex Soldiers Machanicals Works Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2069
High Courts11 Sept 2026
Dr. Ajay Dhanik Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2067
High Courts11 Sept 2026
MS GTM Builders And Promoters Pvt. Ltd. Vs MS Fun Gateway Arena Pvt. Ltd.
Uttarakhand High Court · (2026) 09 UK CK 2066
Arbitration and Conciliation Act, 1996-Section 11(6), 11(8)
High Courts11 Sept 2026
Ankit Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2051
High Courts11 Sept 2026Dismissed
Pankaj Chaudhary Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2050
Uttarakhand Public Servants Annual Transfer Act, 2017-Section 17(1)(b)(5)
High Courts11 Sept 2026
Nitin Kaushik & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2009
High Courts10 Sept 2026
M/s Shri Shyam Engineers Solution Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 2080
CGST/ UKGST Act-Section 73(9), 73, 74, 75, Sub-section 4 and 5 of Section 75