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Uttarakhand High Court judgments

21,620 judgments · page 8 of 1,081

High Courts17 Sept 2026

Jasleen Kaur Sidhu Vs Shikhar Kacker

Uttarakhand High Court · (2026) 09 UK CK 2467

Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1)(ia), 24, 25CPC-Order 11 Rule 13, Section 115, 11 Rule 12, 8 Rule 9Constitution of India-Article 142