High Courts23 Sept 2026
The New India Assurance Company Ltd. Vs Shri Awwal Singh & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4082
Motor Vehicles Act, 1988-Section 173, 166, 163-A, 163-A(2), Second Schedule
COURT ARCHIVE
Uttarakhand High Court judgments
21,620 judgments · page 7 of 1,081
High Courts23 Sept 2026Allowed
Prem & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4363
IPC-Sections 148, 302, 307, 34Juvenile Justice Act, 1986-Section 2(h)Juvenile Justice (Care and Protection of Children) Act, 2000-Sections 2(k), 2(l), 7A, 15, 16, 20, 49
High Courts23 Sept 2026
National Public Service Trust Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4202
POCSO Act
High Courts23 Sept 2026
Ankush Chauhan Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4362
Mental Healthcare Act, 2017-Section 89, 89 (1) (a), 89 (1), 2 (s)
High Courts23 Sept 2026Allowed
Elam Chand Ramola Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4203
Right to Information Act, 2005
High Courts23 Sept 2026
Chandramani & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4204
High Courts22 Sept 2026Dismissed
Lucky Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 5802
Public Examination (Prevention of Unfair Means) Act, 2024-Sections 3, 4, 10, 11
High Courts22 Sept 2026
Kulwant Kaur Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 09 UK CK 3603
Protection of Women from Domestic Violence Act, 2005-Section 12, 22
High Courts22 Sept 2026
M/s Amrit Cloth House Through Its Proprietor Vs Punjab And Sindh Bank
Uttarakhand High Court · (2026) 09 UK CK 3599
SARFAESI Act, 2002-Section 13(2)
High Courts22 Sept 2026
Rekha Raghav Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3600
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14 (2), 14 (1), 13 (8)
High Courts22 Sept 2026
Neelu Rawat Vs Secretary School Education & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3607
Uttarakhand Annual Transfer for Public Servants Act, 2017-Section 27
High Courts22 Sept 2026
Jai Prakash Semwal Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3608
High Courts22 Sept 2026
Paramjeet Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3609
High Courts22 Sept 2026
Vikaram Omprakash Damani Vs The State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 3596
Indian Penal Code, 1860-Sections 403, 420, 465, 467, 468, 471, 474 and 120-B
High Courts22 Sept 2026Allowed
Azeem Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 3597
Bharatiya Nyaya Sanhita, 2023-Sections 123, 69
High Courts22 Sept 2026
Yadram Singh & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 3612
High Courts21 Sept 2026
Rashmi Goswami Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4311
High Courts21 Sept 2026
Naveen Singh Chauhan Vs The Union Of India & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4310
Control of National Highways (Land and Traffic) Act, 2002-Section 26
High Courts21 Sept 2026
M/s Bajaj Motors Ltd. Through Its Manager Vs Registrar / Registrar Trade Unions, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4309
U.P. Industrial Disputes Act, 1947-Section 4A, 4BTrade Unions Act-Section 11, 11(1)(aa)
High Courts21 Sept 2026
Priya Agarwal Vs State Tax Officer
Uttarakhand High Court · (2026) 09 UK CK 3215
Uttarakhand GST Act, 2017-Section 75(4)