High Courts03 Aug 2021Disposed Of
Mahayogi Pilot Baba Foundation Yog Mata Aashram Vs Ilam Chand & Others
Uttarakhand High Court · (2021) 08 UK CK 0023
Code Of Civil Procedure, 1908 — Order 39 Rule 3
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 376 of 1,060
High Courts03 Aug 2021Disposed Of
Jasbeer Marwah Vs Harendra Singh Rawat & Another
Uttarakhand High Court · (2021) 08 UK CK 0022
High Courts03 Aug 2021Disposed Of
Govind Singh Vs R.K. Sudhanshu
Uttarakhand High Court · (2021) 08 UK CK 0021
High Courts02 Aug 2021Dismissed
Gram Sabha Village Melkade P O Mehra Gaon District Almora Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0030
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 127BConstitution Of India, 1950 — Article 243A, 243(b)
High Courts02 Aug 2021Dismissed
Prabha Manral And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0029
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 285
High Courts02 Aug 2021Disposed Of
Kishan Ram & Another Vs Bhimendra
Uttarakhand High Court · (2021) 08 UK CK 0014
High Courts02 Aug 2021Disposed Of
Goswami Automobiles Vs District Consumer Dispute Redressal Commission & Another
Uttarakhand High Court · (2021) 08 UK CK 0013
High Courts02 Aug 2021Disposed Of
Adwin Vs Inamwell And Others
Uttarakhand High Court · (2021) 08 UK CK 0012
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts02 Aug 2021Disposed Of
Bharat Heavy Electricals Limited Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0011
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts02 Aug 2021Allowed
Poonam Devi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0010
High Courts02 Aug 2021Disposed Of
Kishan Singh Bhandari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0009
High Courts02 Aug 2021Disposed Of
Anil Kumar Agarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0008
High Courts02 Aug 2021Disposed Of
Anil Kumar Nayak Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0007
High Courts02 Aug 2021Disposed Of
Shoorveer Singh Gusain Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0006
High Courts02 Aug 2021Disposed Of
Mahender Kumar Vs Pankaj Kumar Pandey & Another
Uttarakhand High Court · (2021) 08 UK CK 0003
High Courts02 Aug 2021Disposed Of
Jogendra Lal Vs Pankaj Kumar Pandey & Another
Uttarakhand High Court · (2021) 08 UK CK 0002
High Courts02 Aug 2021Disposed Of
Gagan Kumar Vs Pankaj Kumar Pandey & Another
Uttarakhand High Court · (2021) 08 UK CK 0001
High Courts30 Jul 2021Dismissed
Amtuls Public School Nainital Vs Kamla Devi And Others
Uttarakhand High Court · (2021) 07 UK CK 0248
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(41), 2(48), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 166
High Courts30 Jul 2021Dismissed
Ritesh Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0247
Indian Medical Degrees Act, 1916 — Section 3
High Courts30 Jul 2021Disposed Of
M/s Indian Project Construction Cooperative Ltd. & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 07 UK CK 0246